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Chandra Bose vs State Of Kerala
2023 Latest Caselaw 9864 Ker

Citation : 2023 Latest Caselaw 9864 Ker
Judgement Date : 13 September, 2023

Kerala High Court
Chandra Bose vs State Of Kerala on 13 September, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
   WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
                       WP(C) NO. 22161 OF 2023
PETITIONERS:


    1     CHANDRA BOSE AGED 51 YEARSS/O. CHELLAN, BOSE NIVAS,
          VILAYANNUR, THENKURISSI, PALAKKAD, PIN - 678671

    2     SATHYABHAMA AGED 60 YEARSD/O. CHELLAN, BOSE NIVAS,
          VILAYANNUR, THENKURISSI, PALAKKAD, PIN - 678671

          BY ADVS.
          A.V.INDIRA
          AKHIL GEORGE
          LIYA ELZA ALEX
          AKHIL RAJ
          GAJENDRA SINGH RAJPUROHIT


RESPONDENT/S:
     1     STATE OF KERALA REPRESENTED BY SECRETARY, DEPARTMENT OF
           REVENUE, THIRUVANANTHAPURAM, PIN - 695001

    2     SPECIAL TAHSILDAR (LAND REFORMS)PATTAMBI, MINI CIVIL
          STATION OTTAPALAM, PALAKKAD, PIN - 679104

          BY ADV GOVERNMENT PLEADER SRI.SREEJITH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22161 OF 2023    : 2 :



                          JUDGMENT

The petitioners have filed S.M.No.1043/2023 for

purchase certificate before the 2 nd respondent. They seek

for a direction to the 2nd respondent to dispose of

S.M.No.1043/2023, within a time frame.

2. Heard the learned counsel for the petitioners and

the learned Government Pleader.

3. In the facts and circumstances of the case, there will

be a direction to the 2 nd respondent to dispose of

S.M.No.1043/2023, within a period of six months from the

date of receipt of a copy of this judgment.

The writ petition is disposed of as above.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB

APPENDIX

PETITIONER EXHIBITS

Exhibit-P1 TRUE COPY OF THE WILL DATED 19.11.2001 SHOWING THE OWNERSHIP OF THE LAND

Exhibit-P2 TRUE COPY OF THE TAX RECEIPT DATED 12.04.2023

Exhibit-P3 TRUE COPY OF THE DOCUMENTS IN SM 1043/2023 ALONG WITH THE RECEIPT DATED 07.06.2023

 
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