Shibina. M.V vs State Of Kerala
2023 Latest Caselaw 9783 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
   WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
                       WP(C) NO. 26979 OF 2023


PETITIONER:


          SHIBINA. M.V.,
          AGED 32 YEARS, W/O RAJESH,
          JUNIOR LANGUAGE TEACHER -HINDI,
          THANNIKADAVU AUP SCHOOL, KUNNUMMELPOTTY,
          NILAMBUR, MALAPPURAM - 679331
          (RESIDING AT KANIYAMPARAMBIL,
          KARAD, VADAKKUMPAD,
          MALAPPURAM, PIN - 679331

          BY ADVS.
          V.A.MUHAMMED
          M.SAJJAD



RESPONDENTS:


    1     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY TO GOVERNMENT
          GENERAL EDUCATION DEPARTMENT,
          SECRETARIAT ANNEXE II
          THIRUVANANTHAPURAM,
          PIN - 695001

    2     THE DIRECTOR OF GENERAL EDUCATION,
          JAGATHY, THIRUVANANTHAPURAM,
          PIN - 695014

    3     THE DISTRICT EDUCATIONAL OFFICER,
          WANDOOR, MALAPPURAM DISTRICT,
          PIN - 679328

    4     THE ASSISTANT EDUCATIONAL OFFICER,
          NILAMBUR, MALAPPURAM DISTRICT- 679330
          (EX-OFFICIO MANAGER,
          THANNIKADAVU AUP SCHOOL, KUNNUMMELPOTTY).
 WP(C) NO. 26979 OF 2023
                               2



    5     THE HEADMASTER,
          THANNIKADAVU AUP SCHOOL,
          KUNNUMMELPOTTY, NILAMBUR,
          MALAPPURAM, PIN - 679331



          SMT. NISHA BOSE, SR.GOVT. PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26979 OF 2023
                                     3



                             T.R. RAVI, J.
              --------------------------------------------
                     W. P. (C). No.26979 of 2023
               --------------------------------------------
             Dated this the 13th day of September, 2023

                              JUDGMENT

The petitioner has approached this Court since the appointment

covered by Ext.P3 is not approved. It is submitted that since there

are disputes regarding the management, AEO is presently discharging

the duties of the Manager. The petitioner has preferred Ext.P16

before the 1st respondent for necessary action. Petitioner seeks early

disposal of Ext.P16.

In view of the limited prayer made, this writ petition is disposed

of directing the 1st respondent to consider and pass orders on Ext.P16,

after hearing the petitioner and such other affected persons, at the

earliest, at any rate, within four months from the date of receipt of a

certified copy of this judgment.

Sd/-

T.R. RAVI JUDGE

Pn WP(C) NO. 26979 OF 2023

APPENDIX OF WP(C) 26979/2023

PETITIONER'S EXHIBITS

Exhibit P-1 TRUE COPY OF THE G.O.(P) NO. 3/2019/G.EDN.

DATED 28.02.2019

Exhibit P-2 TRUE COPY OF THE CIRCULAR NO.

J2/57/2019/G.EDN. DATED 08.03.2019

Exhibit P-3 TRUE COPY OF THE APPOINTMENT ORDER OF THE PETITIONER DATED 19.11.2021

Exhibit P-4 TRUE COPY OF THE K-TET CERTIFICATE OF THE PETITIONER DATED 16.08.2022

Exhibit P-5 TRUE COPY OF THE ORDER NO. F/2037/17 DATED 25.03.2019

Exhibit P-6 TRUE COPY OF THE ORDER NO. E2/5077/2022/DGE DATED 10.07.2022

Exhibit P-7 TRUE COPY OF THE G.O (RT) NO.

290/2022/G.EDN DATED 12.01.2022

Exhibit P-8 TRUE COPY OF THE DECISION REPORTED IN 1997 KHC 444 DATED 11.09.1997 (PADMANABHAN NAMBIAR V. GOVERNMENT OF KERALA)

Exhibit P-9 TRUE COPY OF THE DECISION REPORTED IN 2002 KHC 88 DATED 21.12.2001 (MANAGER, ST.MARY'S H.S V. BEJI ABRAHAM)

Exhibit P-10 TRUE COPY OF THE DECISION REPORTED IN 2007 (1) KLT 127 DATED 20.10.2006 (G.SOMANATHA PILLAI V. STATE OF KERALA AND OTHERS)

Exhibit P-11 TRUE COPY OF G.O(RT) NO. 95/2019/G.EDN DATED 10.01.2019 WP(C) NO. 26979 OF 2023

Exhibit P-12 TRUE COPY OF G.O(RT) NO. 1818/2019/G.EDN DATED 21.05.2019

Exhibit P-13 TRUE COPY OF G.O(RT) NO. 4503/2019/G.EDN DATED 29.10.2019

Exhibit P-14 TRUE COPY OF G.O(RT) NO. 5048/2019 DATED 23.11.2019

Exhibit P-15 TRUE COPY OF G.O (MS) NO. 23/2023/G.EDN DATED 24.03.2023

Exhibit P-16 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE GOVERNMENT DATED 07.07.2023

Exhibit P-17 TRUE COPY OF THE LETTER NO.

H(2)/295299/2021/DGE DATED 21.07.2023