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Jayarajan B.C vs Lakshmi Mallya
2023 Latest Caselaw 9677 Ker

Citation : 2023 Latest Caselaw 9677 Ker
Judgement Date : 8 September, 2023

Kerala High Court
Jayarajan B.C vs Lakshmi Mallya on 8 September, 2023
WA No.1461/2022                                  1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT
                       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                             &
                       THE HONOURABLE MRS.JUSTICE SHOBA ANNAMMA EAPEN
                  Friday, the 8th day of September 2023 / 17th Bhadra, 1945
                                     WA NO. 1461 OF 2022

          AGAINST JUDGMENT DATED 15/09/22 IN WP(C) 1688/2022 OF THIS COURT

   APPELLANT/ADDL.5TH RESPONDENT:

          JAYARAJAN B.C.,AGED 47 YEARS,S/O. B. CHANDU, VANIYAN VEEDU, DARGAZ
          P.O., PARAPPA - 671533.

    BY SENIOR ADVOCATE SRI.P.K.SURESH KUMAR AND ADV.SRI.K.P.SUDHEER

   RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 4:

      1. LAKSHMI MALLYA,AGED 30 YEARS, W/O. NITHIN NAGARAJ NAYAK,          RADHA
         NIVAS, ALLAMIPALLY, KANHANGAD, KASARAGOD - 671315 .


                                   AND 4 OTHERS.

     BY ADVS. A.SALINI LAL & R.SUNIL KUMAR FOR R1

     SENIOR GOVERNMENT PLEADER SRI.TEK CHAND FOR R2, R3 & R5.

    BY STANDING COUNSEL SRI.M.GOPIKRISHNAN NAMBIAR AND ADVOCATES, SRI.K.JOHN
    MATHAI, SRI.JOSON MANAVALAN, SRI.KURYAN THOMAS, SRI.PAULOSE C. ABRAHAM,
    SRI. RAJA KANNAN AND SMT.RAMOLA FOR R4


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of judgment dated 15.09.2022 in
   WP(C) No.1688 of 2022 of the Learned single Judge of this Hon'ble court.


        This writ Appeal again coming on for orders on 08/09/2023 upon
   perusing the appeal memorandum and this court's order dated 4/09/2023, the
   court on the same day passed the following:

                                           ORDER

Post on 13/09/2023.

Interim order is extended till then.

Sd/- A.MUHAMED MUSTAQUE, JUDGE

Sd/- SHOBA ANNAMMA EAPEN, JUDGE

08-09-2023 /True Copy/ Assistant Registrar

 
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