Deepa Radhakrishnan vs The State Of Kerala
2023 Latest Caselaw 9675 Ker

WP(C) No.33272/2016                         1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                       THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                Friday, the 8th day of September 2023 / 17th Bhadra, 1945

                       IA.NO.3/2023 IN WP(C) NO. 33272 OF 2016(H)

   APPLICANTS/RESPONDENTS NO. 1 & 4 IN WP(C):

      1. THE STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
         OF KERALA, THIRUVANANTHAPURAM - 695 001.
      2. THE EX-OFFICIO PRINCIPAL SECRETARY, SCIENCE AND TECHNOLOGY [A]
         DEPARTMENT, GOVERNMENT OF KERALA,THIRUVANANTHAPURAM - 695 001.

   RESPONDENTS/PETITIONER & RESPONDENTS 2, 3 & ADDITIONAL 5TH RESPONDENT IN
   WP(C):

      1. DEEPA RADHAKRISHNAN, W/O. REJIMON R, AGED 35 YEARS, SREELAKAM, TC
         9/61/1, MRA B 303/1, ATTARTHALA LANE, MEDICAL COLLEGE P.O,
         THIRUVANANTHAPURAM 695 011.
      2. THE DIRECTOR, THE NATIONAL TRANSPORTATION, PLANNING AND RESEARCH
         CENTRE [NATPAC], SASTHRA BHAVAN,PATTOM PALACE P.O,
         THIRUVANANTHAPURAM 695 004.
      3. THE EXECUTIVE VICE PRESIDENT, THE KERALA STATE COUNCIL FOR SCIENCE,
         TECHNOLOGY AND ENVIRONMENT [KSCSTE], SASTHRA BHAVAN, PATTOM PALACE
         P.O, THIRUVANANTHAPURAM 695 004.
      4. PRATIBHA RANI P.S, OFFICE ASSISTANT, JAWAHARLAL NEHRU TROPICAL
         BOTANIC GARDEN & RESEARCH INSTITUTE, KARIMANCODE PO,
         PALODE,THIRUVANANTHAPURAM-695562, RUGMA, EANIKKARA, KARAKULAM PO,
         THIRUVANANTHAPURAM-695564.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend time limit
   prescribed in the judgment in WP(C) No. 33272/2016 by a further period of
   2 months from 05.08.2023.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and this Court's judgment dated
   17/11/2022 IN WP(C) and upon hearing the arguments of GOVERNMENT PLEADER
   for Applicants in IA/R1 & R4 in WP(C), M/S. B.KRISHNA MANI, RAHUL
   VENUGOPAL, N.V.SANDHYA & SANDESH SOMAN, Advocates for R1 in IA/petitioner
   in WP(C) and of STANDING COUNSEL for R2 & R3 in IA/WP(C), the court passed
   the following:
 WP(C) No.33272/2016                            2/2



                                           ORDER

Heard. Allowed.

Time is granted as prayed for.

Sd/- ANU SIVARAMAN, JUDGE

08-09-2023 /True Copy/ Assistant Registrar