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Sreelatha vs V.Vigneswari
2023 Latest Caselaw 9556 Ker

Citation : 2023 Latest Caselaw 9556 Ker
Judgement Date : 5 September, 2023

Kerala High Court
Sreelatha vs V.Vigneswari on 5 September, 2023
Con.Case(C) No.1745/2023                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR. JUSTICE GOPINATH P.
            Tuesday, the 5th day of September 2023 / 14th Bhadra, 1945
             CONTEMPT CASE(C) NO. 1745 OF 2023(S) IN WP(C) 15848/2017
   PETITIONER/PETITIONER IN WP(C) 15848/2017:

           SREELATHA, D/O NALINIKUTTY AMMA, AGED 42 YEARS,RESIDING AT
           PUTHUPARAMBU VEEDU, VAZHAPPALLY WEST, THURUTHY P.O., CHANGANASSERRY,
           KOTTAYAM DISTRICT., PIN - 686 535

        BY ADVOCATES M/S. SADHANA KUMARI ESWARI, K.S. ARUNI RAJ
   RESPONDENT/RESPONDENT NO.3 IN WP(C) NO.15848/2017:

           V. VIGNESWARI, DISTRICT COLLECTOR, DISTRICT COLLECTOR, COLLECTORATE,
           KOTTAYAM, PIN - 686 001
           BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   05.09.2023, the court on the same day passed the following:

                                             ORDER

Respondent shall file an affidavit regarding steps taken in the implementation of the directions contained in the judgment.

Post after two weeks.

Sd/- GOPINATH P. JUDGE

05-09-2023 /True Copy/ Assistant Registrar

 
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