V.L. Joseph vs K.P.Xavier
2023 Latest Caselaw 10454 Ker

RSA No.81/2023                                1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR. JUSTICE BASANT BALAJI
            Saturday, the 30th day of September 2023 /8th Aswina, 1945
                        IA.NO.1/2023 IN RSA NO. 81 OF 2023
                           AS 21/2019 OF SUB COURT,KOCHI
                  OS 278/2013 OF ADDITIONAL MUNSIFF COURT,KOCHI
   PETITIONERS/APPELLANTS:

      1. V.L.JOSEPH, AGED 69 YEARS,S/O.(LATE) LONAN, VALIYAPARAMBIL HOUSE,
         MARUVAKAD DESOM, CHELLANAM VILLAGE, COCHIN.

    And others

   RESPONDENT/RESPONDENT:

          K.P.XAVIER, AGED 66 YEARS,S/O.PAUL, H.NO.XII/452 OF CHELLANAM
          PANCHAYAT, KUNNEL HOUSE, MARUVAKAD DESOM, CHELLANAM VILLAGE, COCHIN-
          682008.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment and in AS.No.21/2019 dated 30.07.2022 of the Hon'ble Sub
   Judge,Kochi and also the Judgment and Decree in OS.No.278/2013 dated
   30.03.2019 of the Addl.Munsiff's Court, Kochi, during the pendency of the
   above appeal.
        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 13.09.2023 and upon hearing the arguments of M/S.BABU
   CHERUKARA, ARUN BABU,Advocates for the petitioners, the court passed the
   following:
                                      ORDER

Stay is revived and extended for a period of one month.

Post on 03.10.2023.

Sd/- BASANT BALAJI, JUDGE

30-09-2023 /True Copy/ Assistant Registrar