Institute Of Human Resources ... vs Saneesh K.K
2023 Latest Caselaw 10138 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
              THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
        Thursday, the 21st day of September 2023 / 30th Bhadra, 1945
                             WA NO. 1396 OF 2023

AGAINST ORDER DATED 08/02/2023 IN RP 1046/2022 IN WP(C) NO.16863/2020 OF THIS
                                    COURT

APPELLANT/REVIEW PETITIONER/2ND RESPONDENT:

INSTITUTE OF HUMAN RESOURCES DEVELOPMENT, PROJECT TOWERS, VAZHUTHACAUD, THIRUVANANTHAPURAM - 695014. REPRESENTED BY ITS DIRECTOR.

BY ADV. SRI. DEEPU THANKAN

RESPONDENTS/RESPONDENTS/PETITIONERS & 1ST RESPONDENT:

1. SANEESH K.K., S/O. SURENDRAN, WATCHER-CUM-PEON, EMS MEMORIAL COLLEGE OF APPLIED SCIENCES, KILIYANTHARA, P.O., IRITTY, KANNUR-670706, RESIDING AT SOPANAM, KENNETH, KILIYANTHARA P.O., KANNUR - 670706.

2. SREEJITH N.V., S/O. OF KUNJAMBU NAIR, WATCHER-CUM PEON, COLLEGE OF APPLIED SCIENCE, NERUVAMBRAM P.O., EZHOME, KANNUR-670334, RESIDING AT DEVIKA, ATHIYADAM, SREESTHA P.O., KANNUR - 670303.

3. SUNIL KUMAR V.K., S/O. KRISHNAN EZHUTHACHAN, WATCHER-CUM PEON, TECHNICAL HIGHER SECONDARY SCHOOL, GOVERNMENT U.P. SCHOOL CAMPUS, AVANUR P.O., VARADIUM, THRISSUR DISTRICT-680541, RESIDING AT VADASSERY HOUSE, AVANOOR P.O., THRISSUR-680541.

4. MUHAMMED K., S/O. HAMSA, WATCHER-CUM-PEON, COLLEGE OF APPLIED SCIENCE, THAMARASSERY, KORANGAD, THAMARASSERY.P.O., KOZHIKODE DISTRICT-673573, RESIDING AT KUDILATTUMMAL HOUSE, AVILORA P.O., KODUVALLY ,KOZHIKODE - 673572.

5. ABDUL KABEER M., S/O. MUHAMMAD, WATCHER-CUM-PEON, TECHNICAL HIGHER SECONDARY SCHOOL, VAZHAKKAD POST, MALAPPURAM DISTRICT-673640, RESIDING AT MAYALANGOT HOUSE, VAZHAKKAD P.O., MALAPPURAM - 673640.

6. MANU S.N., S/O. SREEDHARAN NAIR, WATCHER-CUM-PEON, COLLEGE OF APPLIED SCIENCE, DHANUVACHAPURAM, NKM H.S. SCHOOL CAMPUS, DHANUVACHAPURAM, THIRUVANANTHAPURAM DISTRICT-695503, RESIDING AT SREEVILASOM, PERUMTHARATHALA, KARAKONAM P.O., THIRUVANANTHAPURAM- PIN - 695604.

7. POOKOYATHANGAL K.C., S/O. ATTAKOYATHANGAL, WATCHER-CUM PEON, TECHNICAL HIGHER SECONDARY SCHOOL, VAZHAKKAD, POST, MALAPPURAM DISTRICT-673640, RESIDING AT CHERUVALATH HOUSE, MAPROM, CHERUVAYUR, MALAPPURAM - 673645.

8. KABEER E., S/O. KHALID E., WATCHER-CUM-PEON, TECHNICAL HIGHER SECONDARY SCHOOL, PERINTHALMANNA, NEAR GOVERNMENT POLYTECHNIC HOSTEL, ANGADIPPURAM P.O., MALAPPURAM DISTRICT-679321, RESIDING AT ERUMPURAYIL HOUSE, VALIYANGADI, PERINTHALMANNA, MALAPPURAM- 679327.

9. HABEEB P.M., S/O. MUHAMMED P.P., WATCHER-CUM PEON, MODEL ENGINEERING COLLEGE, BMC P.O., THRIKKAKARA, KOCHI DISTRICT-682021, RESIDING AT PADANNATTU HOUSE, THRIKKAKARA P.O., KOCHI - 682021.

10. MANOJ P.T., S/O. K.G. THAMBI, WATCHER-CUM-PEON, TECHNICAL HIGHER SECONDARY SCHOOL, PUTHUPALLY, PUTHUPPALLY P.O., KOTTAYAM DISTRICT-686011, RESIDING AT PUTHUPARAMBIL HOUSE, ERICADU, PUTHUPPALLY P.O., KOTTAYAM - 686011.

11. UNNIKRISHNAN NAIR, S/O.NARAYANA KURUPPU, WATCHER-CUM PEON, TECHNICAL HIGHER SECONDARY SCHOOL, ADOOR KIP CAMPUS, ADOOR P.O., PATHANAMTHITTA DISTRICT-691523, RESIDING AT PARUTHIKKAL HOUSE, THOTTUVA, ANEDY P.O., PATHANAMTHITTA - 690561.

12. VINOD P. PILLAI, S/O. PURUSHOTHAMAN PILLA, WATCHER-CUM-PEON, COLLEGE OF APPLIED SCIENCE, PERISSERY, PERISSERY P.O., CHENGANNUR, ALAPPUZHA DISTRICT-689126, PRESIDING AT PAZAVOOR, PADINJATHETHIL, ERAMATHOOR P.O., MANNAR, ALEPPEY - 689622.

13. SOY C.U., S/O. C.K. ULAHANNAN, WATCHER-CUM-PEON, COLLEGE OF APPLIED SCIENCE PUTHUPPALLY, PAYYAPPADY P.O., PUTHUPPALLY, KOTTAYAM-686034, RESIDING AT CHERUVIL PURAYIDAM, SOUTH PAMPADY, P.O., KOTTAYAM - 686521.

14. BINO T. PHILIPOSE, S/O. I.K. PHILIPOSE, WATCHER-CUM-PEON, COLLEGE OF APPLIED SCIENCE PUTHUPPALLY, PAYYAPPADY P.O., PUTHUPPALLY, KOTTAYAM-686521, RESIDING AT THEKKEKARA, SOUTH PAMPADY P.O., KOTTAYAM - 686521.

15. FAZALUDEEN K., S/O. KOCHU THAMBI RAWTHER, WATCHER-CUM-PEON, COLLEGE OF ENGINEERING, CHENGANNUR, ALAPPUZHA DISTRICT-689121, RESIDING AT PUTHEN KULATHIL KIZHAKKETHIL, CHENGANNUR, ALAPPUZHA DISTRICT - 689121.

16. N. SURESHKUMAR, S/O.K. NARAYANAN, WATCHER-CUM-PEON, COLLEGE OF ENGINEERING, CHENGANNUR, ALAPPUZHA DISTRICT- 689121, RESIDING AT POROOR HOUSE, KOIPALLIKARANMA, OLAKETTIAMBALAM P.O., MAVELIKKARA - 690510.

17. LATHEESH KUMAR P.A., S/O. P.V. APPUKUTTAN, WATCHER-CUM-PEON, COLLEGE OF ENGINEERING, CHENGANNUR, ALAPPUZHA DISTRICT-689121, RESIDING AT PADINJARA VEETTIL, KUDAMALLUR P.O., KOTTAYAM - 686017.

18. ASHARAF A., S/O. P.V. AHAMMED KUNJU RAVUTHAR, WATCHER-CUM-PEON, COLLEGE OF ENGINEERING, CHENGANNUR, ALAPPUZHA DISTRICT-689121, RESIDING AT KARIGALI KANDATHIL, KADAKKAD P.O., PANDALAM - 689501.

19. AJAYAKUMAR C., WATCHER-CUM-PEON, COLLEGE OF APPLIED SCIENCE, KUNDARA, THETTIKUNNAM, KUNDARA P.O., KOLLAM DISTRICT-691501, RESIDING AT HARI NIVAS, WEST KALLADA, KUNNATHUR P.O., KOLLAM - 690540.

20. RAJESH M.K., S/O. SASIDHARAN, WATCHER-CUM-PEON, TECHNICAL HIGHER SECONDARY SCHOOL, WEST VANITHA ENGINEERS CO-OPERATIVE SOCIETY BUILDING, PERISSERY P.O., CHENGANNUR-689121, RESIDING AT MUDIYIL HOUSE, PULIYOOR P.O., CHENGANNUR, PIN - 689510.

21. RAJU V.P., WATCHER-CUM-PEON, COLLEGE OF APPLIED SCIENCES, AYALUR, AYALUR P.O., NEMMARA VIA, PALAKKAD DISTRICT-678510, RESIDING AT VELLIRINGAL HOUSE, OLIPPARA, KAIRADY P.O., PALAKKAD - 678510.

22. ANISH V.T., WATCHER-CUM-PEON, COLLEGE OF ENGINEERING, POONJAR, PALAKKAD, RESIDING AT VAKAVAYALIL HOUSE, KALAKETTY P.O., PINNAKKANADU, KOTTAYAM - 686508.

23. SASIKALA O., D/O. SADASIVAN NAIR K., SWEEPER-CUM-PEON, COLLEGE OF APPLIED SCIENCE, DHANUVACHAPURAM, NKM H S SCHOOL CAMPUS, DHANUVACHAPURAM, THIRUVANANTHAPURAM DISTRICT - 695503, RESIDING AT KAMALA BHAVAN, GANDHIPURAM, CHAPPATH, KOTTUKAL P.O., KOTTAYAM DISTRICT - 695501.

24. SHYLA BEEVI M.K., D/O. KASSIM RAWTHER, SWEEPER-CUM-PEON, COLLEGE OF APPLIED SCIENCE, MALLAPPALLY, PEAKUZHIYIL BUILDINGS, MALLAPPALLY (W) P.O., PATHANAMTHITTA DISTRICT-689585, RESIDING AT NIZAM MANASIL, MAMOOD P.O., CHANGANACHERRY - 686536.

25. SUJAKUMARI V.R., D/O. RAGHAVA KAIMAL, SWEEPER-CUM-PEON, COLLEGE OF ENGINEERING, CHENGANNUR, ALAPPUZHA DISTRICT-689121, RESIDING AT AZHAKIYA KAVIL, PADINJARETHIL, KALLISSERY P.O., CHENGANNUR - 689124.

26. SULAIIKHA IBRAHIM, W/O. IBRAHIM, SWEEPER-CUM-PEON, COLLEGE OF APPLIED SCIENCES, MANANTHAVADY, WAYANAD-670645, RESIDING AT POKKAN HOUSE, KARAKKAMALA COAST, MANANTHAVADY, WAYANAD - 670645.

27. SAINABA, D/O. MOHAMMED HASSAN RAVOOTHER, SWEEPER-CUM-PEON, COLLEGE OF ENGINEERING, MANAKALA P.O., ADOOR, PATHANAMTHITTA-691551, RESIDING AT SHIJINNIVAS, PARAKODE P.O., ADOOR, PATHANAMTHITTA - 691554.

28. SHEENA BEGUM, D/O. BADHARUDEEN S., SWEEPER-CUM -PEON, COLLEGE OF ENGINEERING, MANAKALA P.O., ADOOR, PATHANAMTHITTA-691551, RESIDING AT NEDIYAVILAYIL, CHUNAKKARA(S), CHARUMMOODU P.O., ALLEPPEY - 690505.

29. SMITHA O., D/O.GANGADHARAN PILLAI, SWEEPER-CUM-PEON, COLLEGE OF ENGINEERING, MANAKALA P.O., ADOOR, PATHANAMTHITTA-691551, RESIDING AT NANDANAM KAITHACKAL, ANAYADI P.O., PATHANAMTHITTA-691551, RESIDING AT NANDANAM KAITHACKAL, ANAYADI P.O., PATHANAMTHITTA - 690561.

30. BADRUDEEN M. (RETIRED), S/O. MUHAMAD KANNU, WATCHER-CUM PEON, COLLEGE OF ENGINEERING, ATTINGAL, NEAR KSRTC BUS STAND, ATTINGAL P.O., TRIVANDRUM-695101, RESIDING AT PULIMUTTAM, VELIYAVELI P.O., POUNDKADAVU, THIRUVANANTHAPURAM - 695021.

31. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT OF HIGHER EDUCATION, THIRUVANANTHAPURAM - 695001.

BY GOVERNMENT PLEADER FOR R31

Prayer for interim relief in the Writ Appeal stating that in the circumstances stated in the appeal memorandum, the High Court be pleased to stay the order of the Learned Single Judge in RP No.1046/2022 in WPC No.16863/2020 dated 08/02/2023 pending disposal of the writ appeal.

This Writ Appeal coming on for orders on 21/09/2023 upon perusing the appeal memorandum, the court on the same day passed the following:

P.T.O.

A. MUHAMED MUSTAQUE & SHOBA ANNAMMA EAPEN, JJ.

------------------------------

WA No. 1396 of 2023

------------------------------

Dated this the 21st day of September, 2023

ORDER

A. MUHAMED MUSTAQUE, J.

The appellant has only challenged the final

order in review and has not chosen to

challenge the main judgment in the matter.

2. Pointing out the above mistake, learned

counsel for the appellant submits that he is

also proposing to challenge the judgment in

the main matter and hence, this matter may be

adjourned. However, it is also requested that

the contempt proceedings may be kept in

abeyance.

3. In view of the request of learned counsel for

the appellant, appearance of the Director of

the appellant in contempt proceedings before WA No. 1396 of 2023

..2..

this Court is dispensed with for one week so

as to enable the appellant to challenge the

main judgment in the matter.

Sd/-

A. MUHAMED MUSTAQUE

JUDGE

Sd/-

SHOBA ANNAMMA EAPEN

JUDGE bka/-

21-09-2023 /True Copy/ Assistant Registrar