Akhil Kottathala vs The State Of Kerala Represented By ...
2023 Latest Caselaw 10119 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    MONDAY, THE 18TH DAY OF SEPTEMBER 2023 / 27TH BHADRA, 1945
                      CRL.MC NO. 6576 OF 2023
        CRIME NO.1104/2017 OF KOTTARAKKARA POLICE STATION
PETITIONER/ACCUSED:


          AKHIL KOTTATHALA, AGED 38 YEARS, S/O RAJENDRANPILLA,
          AKHIL NIVAS, KOTTATHALA KOTTARAKKARA, KOLLAM-, PIN -
          691506

          BY ADVS.
          M.R.SASITH
          M.R.SARIN
          R.K.CHIRUTHA
          BHAVANA K.K
          ANJANA SURESH.E
          REETHU JACOB
          NEELANJANA NAIR


RESPONDENTS/STATE:
     1     THE STATE OF KERALA, REPRESENTED BY THE PUBLIC
           PROSECUTORHIGH COURT OF KERALA, ERNAKULAM,, PIN -
           682031

    2     BIJUOFFICE SECRETARY , CPI .M OFFICE KOTTARAKKARA
          KOLLAM RURAL KERALA, PIN - 691506

    3     INSPECTOR OF POLICE, KOTTARAKKARA POLICE STATION
          KOTTARAKKARA, PIN - 691506


     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
18.09.2023, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC NO. 6576 OF 2023
                               2

                    P.V.KUNHIKRISHNAN
               ---------------------
                    Crl.MC.No.6576 of 2023
           ---------------------------
           Dated this the 18th day of September, 2023

                           JUDGMENT

The above Crl.MC is filed to quash Crime No.1104/2017

of Kottarakkara Police Station.

2. The learned Public Prosecutor, after getting

instructions submitted that a report is filed before the

competent court as undetected. If that is the case, nothing

survives in this Crl.MC.

Recording the above submission, this Crl.MC disposed

of.

Sd/-

P.V.KUNHIKRISHNAN JUDGE bng CRL.MC NO. 6576 OF 2023

APPENDIX OF CRL.MC 6576/2023 PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE FIR IN CRIME NO.1104/2017 OF KOTTARAKARA POLICE STATION, KOLLAM DATED 12.04.2017

Annexure A2 TRUE COPY OF THE REPORT BY THE KOTTARAKARRA POLICE STATION, KOLLAM BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT NO 1 KOTTARAKKARA INCLUDING COMPLAINT