M/S. Aa Nuts vs The State Of Kerala
2023 Latest Caselaw 10102 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE SATHISH NINAN
 MONDAY, THE 18TH DAY OF SEPTEMBER 2023 / 27TH BHADRA, 1945
                     WP(C) NO. 20179 OF 2023
PETITIONER:

            M/S. AA NUTS,
            KILIKOLLOOR, KOLLAM - 691 004, REP.BY ITS
            PARTNER, M.A ANZAR MOHAMMED, AGED 54 YEARS,
            S/O M. ABDUL AZEEZ, SHAMAN GARDENS,
            KILIKOLLOOR, KOLLAM, PIN - 691 004.
            BY ADV ESM.KABEER


RESPONDENTS:

    1       THE STATE OF KERALA,
            REP. BY SECRETARY, DEPARTMENT OF LABOUR,
            SECRETARIAT, TRIVANDRUM, PIN - 695 001.
    2       THE REGIONAL JOINT LABOUR COMMISSIONER,
            OFFICE OF REGIONAL JOINT LABOUR COMMISSIONER,
            KAANKATHU MUKKU, KOLLAM, PIN - 691 013.
    3       THE DEPUTY LABOUR COMMISSIONER,
            (THE CONTROLLING AUTHORITY UNDER THE
            PAYMENT OF GRATUITY ACT, 1972), KAANKATHU MUKKU,
            KOLLAM, PIN - 691 013.
    4       VIJAYAKUMARI, AGED 55 YEARS
            D/O DEVAKI, ASHARAZHIKATHU HOUSE, KOTTAMKARA,
            CHANDANATHOPPU P.O, KOLLAM, PIN - 691 014.
            R1 TO R3 BY SMT.SHEEJA.C.S, SENIOR GOVT.PLEADER.


     THIS     WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 18.09.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                       Sathish Ninan, J.
              ==============================
                  WP(C) No.20179 of 2023
                ==========================
        Dated this the 18th day of September, 2023

                            JUDGMENT

Learned counsel for the petitioner seeks

permission to withdraw the writ petition without

prejudice to the rights.

Permission is granted. The writ petition is

dismissed as withdrawn without prejudice.

Sd/- Sathish Ninan, Judge

amk APPENDIX OF WP(C) 20179/2023

PETITIONER'S EXHIBITS :

Exhibit-P1 TRUE PHOTOCOPY OF THE ORDER PASSED BY THE 3RD RESPONDENT DATED 20.01.2023.

Exhibit-P2 TRUE PHOTOCOPY OF THE REPRESENTATION SUBMITTED BEFORE THE 3RD RESPONDENT DATED 10.05.2023

Exhibit-P3 TRUE PHOTOCOPY OF THE INTERIM ORDER DIN WPC 18840/2023 DATED 12.06.2023