M/S Admedia vs The Municipal Corporation Of ...
2023 Latest Caselaw 10087 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                     &
                 THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
         Monday, the 18th day of September 2023 / 27th Bhadra, 1945
                      RFA NO. 175 OF 2023(FILING NO.)
AGAINST JUDGMENT AND DECREE DATED 30.09.2021 IN OS 28/2019 OF PRINCIPAL SUB
                               COURT, KOLLAM.
APPELLANT/PLAINTIFF:

     M/S ADMEDIA, A PARTNERSHIP FIRM, BISHOP JEROME NAGAR , KOLLAM
     REPRESENTED BY THE MANAGING PARTNER-MR ALEX MICHEAL, S/O MICHEAL,
     AGED 49, RESIDING AT SWAPNAKOODU, KUREEPUZHA, THRIKADAVOOR VILLAGE,
     KOLLAM, PIN-691601

    BY ADV ARUN BABU
RESPONDENTS/DEFENDANTS:

  1. THE MUNICIPAL CORPORATION OF KOLLAM, REPRESENTED BY ITS SECRETARY,
     CORPORATION OFFICE, KOLLAM, PIN - 691001
  2. THE SECRETARY,   MUNICIPAL CORPORATION OF KOLLAM, CORPORATION
     OFFICE, KOLLAM, PIN - 691001

     This Unnumbered Regular first appeal (Filing No:175/2023) having
come up for orders on 18.09.2023, the court on the same day passed the
following:



                                                   (P.T.O)
                            P.B.SURESH KUMAR & P.G.AJITHKUMAR, JJ.
                              -----------------------------------------------
                            Unnumbered R.F.A.(Indigent) of 2023
                                     (Filing No.175 of 2023)
                              -----------------------------------------------
                         Dated this the 18th day of September, 2023.


                                               ORDER

Registry is directed to number the C.M.C.P. stated to

have been filed by the appellant as part of the appeal.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

P.G.AJITHKUMAR, JUDGE. pv

18-09-2023 /True Copy/ Assistant Registrar