Manoharan vs The District Police Chief
2023 Latest Caselaw 10075 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE SATHISH NINAN
 MONDAY, THE 18TH DAY OF SEPTEMBER 2023 / 27TH BHADRA, 1945
                     WP(C) NO. 26733 OF 2023
PETITIONER:

            MANOHARAN,
            AGED 61 YEARS
            S/O. GOPALAN, NEERAS, VARYATH ROAD,
            THONDANKULANGARA WARD, AVALOOKUNNU P.O.,
            ALAPPUZHA , PROPRIETOR, MALU GOLD & DIAMONDS,
            OPPOSITE SM TEXTILES, MULLACKAL, ALAPPUZHA., PIN
            - 688006
            BY ADV BIJU VIGNESWAR


RESPONDENTS:
    1     THE DISTRICT POLICE CHIEF,
          OFFICE OF THE DISTRICT POLICE CHIEF, ALAPPUZHA,
          PIN - 688001
    2     THE STATION HOUSE OFFICER,
          ALAPPUZHA NORTH POLICE STATION, ALAPPUZHA, PIN -
          688001
    3     LOBBO
          PALLIPARAMBIL HOUSE, KATTOOR P.O., ALAPPUZHA, PIN
          - 688522
    4     NIKKI LOBBO
          S/O. LOBBO, PALLIPARAMBIL HOUSE, KATTOOR P.O.,
          ALAPPUZHA, PIN - 688522
    5     MOLLY S. LOBO,
          W/O. LOBBO, PALLIPARAMBIL HOUSE, KATTOOR P.O.,
          ALAPPUZHA, PIN - 688522
          BY ADVS.
          SRI.IMAM GRIGORIOUS KARAT - GOVERNMENT PLEADER,
          SOJAN MICHEAL .
          ANTONY ROBERT DIAS(K/65/2015)
          V.S.BOBAN(K/957/2001)
     THIS     WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 18.09.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 WP(C) 26733/2023
                                     -: 2 :-


                     Sathish Ninan, J.
              ==============================
                  W.P(C) No.26733 of 2023
                ==========================
        Dated this the 18th day of September, 2023

                               JUDGMENT

There is some monetary dispute between the

parties. The Police shall not interfere with the

monetary dispute between the parties. Police to

ensure that the life of the petitioner is secured.

The writ petition is disposed of accordingly.

Sd/-

Sathish Ninan, Judge

SMV

APPENDIX OF WP(C) 26733/2023

PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE REGISTRATION CERTIFICATE DATED 09.12.2019 ISSUED UNDER THE GST ACT IN RESPECT OF THE CONCERN MALU GOLD & DIAMONDS PVT. LTD.

Exhibit P2 TRUE COPY OF THE REGISTRATION CERTIFICATE DATED 18.04.2018 ISSUED UNDER THE GST ACT IN RESPECT OF THE CONCERN MALU JEWELLARY WORKS Exhibit P3 TRUE COPY OF THE RECEIPT DATED 06.10.2022 SHOWING PAYMENT OF THE TAX PAYABLE ON THE RESIDENTIAL BUILDING OF THE PETITIONER Exhibit P4 TRUE COPY OF THE PETITION DATED 07.08.2023 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE ACKNOWLEDGEMENT DATED 07.08.2023 ISSUED FROM THE POLICE STATION SHOWING RECEIPT OF THE EXT. P-4 PETITION SUBMITTED BY THE PETITIONER