Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

K.P.Joy vs L.C.Jyothi
2023 Latest Caselaw 10054 Ker

Citation : 2023 Latest Caselaw 10054 Ker
Judgement Date : 18 September, 2023

Kerala High Court
K.P.Joy vs L.C.Jyothi on 18 September, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

       THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

   MONDAY, THE 18TH DAY OF SEPTEMBER 2023 / 27TH BHADRA, 1945

                     CON.CASE(C) NO. 840 OF 2019

     AGAINST THE ORDER DATED 12.04.2018 IN WP(C) 13035/2018

PETITIONER/PETITIONER:


             K.P.JOYAGED 60 YEARSS/O.LATE K.P.POULO, MANAGING
             DIRECTOR, M/S.A-ONE SANDS PVT. LTD., ANNANAGAR,
             CHAMMANAMPATHY, GOVINDAPURAM P.O., CHITTUR TALUK,
             PALAKKAD DISTRICT, PIN- 678507.


             BY ADV BABU JOSEPH KURUVATHAZHA

RESPONDENT/2ND RESPONDENT:


             L.C.JYOTHI,AGE AND NAME OF THE FATHER ARE NOT KNOWN TO
             THE PETITIONER, WORKING AS SECRETARY, MUTHALAMADA
             GRAMA PANCHAYAT, MUTHALAMADA P.O., PALAKKAD DISTRICT,
             PIN- 678507.


             BY ADV V.A.JOHNSON (VARIKKAPPALLIL) V A


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR

ADMISSION ON 18.09.2023, THE COURT ON THE SAME DAY DELIVERED THE

FOLLOWING:
                                       :2:
Con. Case (C) No.840 of 2019




                                  JUDGMENT

Dr. A.K.Jayasankaran Nambiar, J.

In the light of the order dated 18.09.2023 passed in R.P.No.592 of

2018 in WP(C).No.13035 of 2018, the Contempt of Court Case is closed.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Con. Case (C) No.840 of 2019

APPENDIX OF CON.CASE(C) 840/2019

PETITIONER ANNEXURES

ANNEXURE A1 TRUE COPY OF THE JUDGMENT DATED 12.04.2018 IN W.P(C)NO.13035/2018 OF THIS HON'BLE COURT.

ANNEXURE A2 TRUE COPY OF THE POSTAL ACKNOWLEDGMENT RETURNED TO THE PETITIONER IN PURSUANCE TO THE SERVICE OF ANNEXURE A1 JUDGMENT AT THE OFFICE OF THE RESPONDENT.

ANNEXURE A3 TRUE COPY OF THE REPRESENTATION DATED 20.04.2018 SUBMITTED ALONG WITH ANNEXURE A1.

ANNEXURE A4 TRUE COPY OF THE DEMAND DRAFT BEARING NO.635565 OF THE FEDERAL BANK WORTH RS.45,240/- SUBMITTED ALONG WITH ANNEXURE A1.

ANNEXURE A5 TRUE COPY OF THE PROCEEDING DATED 05.08.2018 OF THE SECRETARY, MUTHALAMADA GRAMA PANCHAYAT.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter