Umayanalloor Service Co ... vs V. Rajendran
2023 Latest Caselaw 11350 Ker

WA No.1387/2023                                    1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                         THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                             &
                        THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
                  Friday, the 27th day of October 2023 / 5th Karthika, 1945
                                     WA NO. 1387 OF 2023

        AGAINST JUDGMENT DATED 03/07/2023 IN WP(C) 20431/2018 OF THIS COURT

   APPELLANT/PETITIONER:

          UMAYANALLOOR SERVICE CO OPERATIVE BANK, UMAYANALLOOR P.O., KOLLAM
          DISTRICT, PIN - 691589. REPRESENTED BY ITS SECRETARY.

    BY ADV.SRI.      V.JAYAPRADEEP

   RESPONDENTS/RESPONDENTS:

      1. V. RAJENDRAN, REMYA NIVAS, THRIKKADAVOOR,PERINAD P.O., KOLLAM,PIN-
         691 601.

          AND 2 OTHERS.

    BY ADV.SRI.N.RAGHURAJ FOR R1

    SENIOR GOVERNMENT PLEADER FOR R3

         Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the impugned judgment, till the disposal of this
   case.

        This Writ Appeal again coming on for orders on 27/10/2023 upon
   perusing the appeal memorandum and this court's order dated 09/08/2023,
   the court on the same day passed the following:

                                              ORDER

It is submitted by the learned counsel for the appellant that the mediation is ongoing.

Post on 23/11/2023.

Interim order will remain in force till then.

Sd/- ANU SIVARAMAN, JUDGE

Sd/- C.PRATHEEP KUMAR, JUDGE

27-10-2023 /True Copy/ Assistant Registrar