Usman A.H vs Mr. Jeevan Babu K
2023 Latest Caselaw 11335 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
    FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                  CON.CASE(C) NO. 2653 OF 2022
  JUDGMENT DATED 31.8.2022 IN WP(C) 7711/2016 OF HIGH COURT OF
                              KERALA
PETITIONER/1ST PETITIONER:

          USMAN A.H
          AGED 38 YEARS
          HIGHER SECONDARY SCHOOL TEACHER (JUNIOR), ECONOMICS
          SREE KRISHNA HIGHER SECONDARY SCHOOL, NALLEPPILLY,
          PALAKKAD DISTRICT, PIN - 678553

          BY ADVS.
          ANOOP.V.NAIR
          E.ADITHYAN
          ROHAN MAMMEN ROY


RESPONDENTS/RESPONDENT NOS.1 & 4:

    1     MR. JEEVAN BABU K
          (AGE AND FATHER'S NAME OF THE RESPONDENT IS NOT KNOWN
          TO THE PETITIONER) THE DIRECTOR OF HIGHER SECONDARY
          EDUCATION, HOUSING BOARD BUILDING, SANTHI NAGAR,
          THIRUVANANTHAPURAM, PIN - 695001

    2     MANOJ KUMAR.C
          (AGE AND FATHER'S NAME OF THE RESPONDENT IS NOT KNOWN
          TO THE PETITIONER) THE REGIONAL DEPUTY DIRECTOR,
          HIGHER SECONDARY EDUCATION, MALAPPURAM DISTRICT
          PIN - 676505


          SMT. MARY BEENA JOSEPH, SR. GOVERNMENT PLEADER



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.10.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Cont.Case(C) No.2653 of 2022        2




                                 JUDGMENT

When the matter is taken up for consideration, the learned counsel

appearing for the petitioner submits that the directions have been complied with

and the petitioner has no further grievance.

This petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE IAP

APPENDIX OF CON.CASE(C) 2653/2022

PETITIONER'S ANNEXURES:

Annexure I THE CERTIFIED COPY OF THE JUDGMENT IN W P (C) 7711 OF 2016 DATED 31.08.2022 PASSED BY THIS HON'BLE COURT