Kerala High Court

Suchetha Devi vs Soudha Lekshmi on 27 October, 2023

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR. JUSTICE SATHISH NINAN
 FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                        FAO NO. 61 OF 2010
 AGAINST THE JUDGMENT DATED 10.2.2009 IN AS 340/2006 OF II
        ADDITIONAL DISTRICT COURT,THIRUVANANTHAPURAM
   OS 382/2003 OF PRINCIPAL SUB COURT, THIRUVANANTHAPURAM
APPELLANT/APPELLANT/PLAINTIFF:

            SUCHETHA DEVI, W/O.SUDARSANA PANICKER,
            SUDARSANA BUILDING, PEYAD, VILAPPIL VILLAGE,,
            THIRUVANANTHAPURAM
            BY ADVS.
            SRI.R.S.KALKURA
            SRI.M.AJAY IRUMPANAM
            SRI.HARISH GOPINATH
            SRI.M.S.KALESH
            SRI.V.VINAY MENON


RESPONDENT/RESPONDENT/DEFENDANT:

SOUDHA LEKSHMI,W/O PUSHPA RAJAN PRABHA SADANAM, VANDITHADAM, PACHALLOOR,, THIRUVALLAM VILLAGE, THIRUVANANTHAPURAM BY ADVS.

SRI.V.SURESH SRI.G.SUDHEER

THIS FIRST APPEAL FROM ORDERS HAVING COME UP FOR ADMISSION ON 27.10.2023, ALONG WITH FAO.334/2009, 335/2009 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

F.A.O.Nos.334, 335 & 336 of 2009 & 48, 61 & 68 of 2010

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE SATHISH NINAN FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA,

FAO NO. 334 OF 2009 ON APPEAL FROM THE REMAND ORDER DATED 10TH FEBRUARY 2009 IN AS 323/2006 OF II ADDITIONAL DISTRICT COURT,THIRUVANANTHAPURAM OS 358/2000 OF PRINCIPAL SUB COURT, THIRUVANANTHAPURAM APPELLANT/RESPONDENT IN FIRST APPEAL / DEFENDANT IN ORIGINAL SUIT:

SOUDHALEKSHMI, WIFE OF PUSHPARAJAN, PRABHA SADANAM, VANDITHADAM, PACHALLOOR,, THIRUVALLAM, THIRUVANANTHAPURAM. BY ADVS.

SRI.V.SURESH SRI.G.SUDHEER

RESPONDENT/APPELLANT IN FIRST APPEAL / PLAINTIFF IN ORIGINAL SUIT:

SUCHETHA DEVI WIFE OF SUDARSANA PANICKER,, SUDARSANA BUILDINGS, PEYAD, VILAPPIL VILLAGE,, THIRUVANANTHAPURAM.

BY ADVS.

SRI.M.AJAY IRUMPANAM SRI.HARISH GOPINATH SRI.R.S.KALKURA SRI.M.S.KALESH SRI.V.VINAY MENON

F.A.O.Nos.334, 335 & 336 of 2009 & 48, 61 & 68 of 2010

THIS FIRST APPEAL FROM ORDERS HAVING COME UP FOR ADMISSION ON 27.10.2023, ALONG WITH FAO.61/2010 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

F.A.O.Nos.334, 335 & 336 of 2009 & 48, 61 & 68 of 2010

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE SATHISH NINAN FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA,

FAO NO. 335 OF 2009 ON APPEAL FROM THE REMAND ORDER DATED 10TH FEBRUARY 2009 IN AS 334/2006 OF II ADDITIONAL DISTRICT COURT,THIRUVANANTHAPURAM OS 379/2003 OF PRINCIPAL SUB COURT, THIRUVANANTHAPURAM APPELLANT/1ST RESPONDENT IN FIRST APPEAL/PLAINTIFF IN ORIGINAL SUIT:

SOUDHALEKSHMI WIFE OF PUSHPARAJAN, PRABHA SADANAM,VANDITHADAM, PACHALLOOR, THIRUVALLAM, THIRUVANANTHAPURAM.

BY ADVS.

SRI.V.SURESH SRI.G.SUDHEER

RESPONDENTS / APPELLANTS & RESPONDENTS 2 TO 4 IN FIRST APPEAL/ DEFENDANTS IN ORIGINAL SUIT:

1 SUCHETHA DEVI WIFE OF SUDARSANA PANICKER, SUDARSANA BUILDINGS,PEYAD ,VILAPPIL VILLAGE,THIRUVANANTHAPURAM.

2 SUDARSANA PANICKER, SUDARSANA BUILDINGS,PEYAD, VILAPPIL VILLAGE, THIRUVANANTHAPURAM.

F.A.O.Nos.334, 335 & 336 of 2009 & 48, 61 & 68 of 2010

3 AMBIKA, PERAKONATHU VELIKAKAKATHU MANJU BHAVAN,MANDAPATHINKADAVU,OTTASEKHARAMANGALAM,N EYYATTINKARA TALUK.

4 SRIKANTH, PERAKONATHU VELIKAKAKATHU MANJU BHAVAN,MANDAPATHINKADAVU,OTTASEKHARAMANGALAM,N EYYATTINKARA TALUK.

5 KASTHURI, PERAKONATHU VELIKAKAKATHU MANJU BHAVAN,MANDAPATHINKADAVU,OTTASEKHARAMANGALAM,N EYYATTINKARA TALUK.

BY ADVS.

SRI.HARISH GOPINATH SRI.R.S.KALKURA R1 & R2 SRI.M.S.KALESH SRI.V.VINAY MENON

THIS FIRST APPEAL FROM ORDERS HAVING COME UP FOR ADMISSION ON 27.10.2023, ALONG WITH FAO.61/2010 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

F.A.O.Nos.334, 335 & 336 of 2009 & 48, 61 & 68 of 2010

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE SATHISH NINAN FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA,

FAO NO. 336 OF 2009 ON APPEAL FROM THE REMAND ORDER DATED 10TH FEBRUARY 2009 IN AS 340/2006 OF II ADDITIONAL DISTRICT COURT,THIRUVANANTHAPURAM OS 382/2003 OF PRINCIPAL SUB COURT, THIRUVANANTHAPURAM APPELLANT/RESPONDENT IN FIRST APPEAL/DEFENDANT IN ORIGINAL SUIT:

SOUDHALEKSHMI, WIFE OF PUSHPARAJAN PRABHA SADANAM, VANDITHADAM, PACHALLOOR,, THIRUVALLAM, THIRUVANANTHAPURAM. BY ADVS.

SRI.V.SURESH SRI.G.SUDHEER

RESPONDENT/APPELLANT IN FIRST APPEAL/PLAINTIFF IN ORIGINAL SUIT:

SUCHETHA DEVI, WIFE OF SUDARSANA PANICKER, SUDARSANA BUILDINGS, PEYAD, VILAPPIL VILLAGE,, THIRUVANANTHAPURAM.

BY ADVS.

SRI.M.AJAY IRUMPANAM SRI.HARISH GOPINATH SRI.R.S.KALKURA SRI.M.S.KALESH SRI.V.VINAY MENON

F.A.O.Nos.334, 335 & 336 of 2009 & 48, 61 & 68 of 2010

THIS FIRST APPEAL FROM ORDERS HAVING COME UP FOR ADMISSION ON 27.10.2023, ALONG WITH FAO.61/2010 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

F.A.O.Nos.334, 335 & 336 of 2009 & 48, 61 & 68 of 2010

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE SATHISH NINAN FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA,

FAO NO. 48 OF 2010 AGAINST THE JUDGMENT DATED 10.02.2009 IN AS 323/2006 OF II ADDITIONAL DISTRICT COURT,THIRUVANANTHAPURAM OS 358/2000 OF PRINCIPAL SUB COURT, THIRUVANANTHAPURAM APPELLANT/APPELLANT/PLAINTIFF:

SUCHETHA DEVI, W/O.SUDARSANA PANICKER, SUDARSANA BUILDING, PEYAD, VILAPPIL VILLAGE,, THIRUVANANTHAPURAM.

BY ADVS.

SRI.R.S.KALKURA SRI.M.AJAY IRUMPANAM SRI.HARISH GOPINATH SMT.M.S.KALESH SRI.V.VINAY MENON

RESPONDENT/RESPONDENT/DEFENDANT:

SOUDHA LEKSHMI, W/O.PUSHPA RAJAN, PRABHA SADANAM, VANDITHADAM, PACHALLOOR,, THIRUVALLAM VILLAGE, THIRUVANANTHAPURAM. BY ADVS.

SRI.V.SURESH SRI.G.SUDHEER THIS FIRST APPEAL FROM ORDERS HAVING COME UP FOR ADMISSION ON 27.10.2023, ALONG WITH FAO.61/2010 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

F.A.O.Nos.334, 335 & 336 of 2009 & 48, 61 & 68 of 2010

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE SATHISH NINAN FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA,

FAO NO. 68 OF 2010 AGAINST THE JUDGMENT DATED 10.2.2009 IN AS 334/2006 OF II ADDITIONAL DISTRICT COURT,THIRUVANANTHAPURAM OS 379/2003 OF PRINCIPAL SUB COURT, THIRUVANANTHAPURAM APPELLANTS / APPELLANTS / DEFENDANTS 1 & 2:

1 SUCHETHA DEVI, W/O.SUDARSANA PANICKER, SUDARSANA BUILDING, PEYAD, VILAPPIL VILLAGE,, THIRUVANANTHAPURAM 2 SUDARSANA PANICKER SUDARSANA BUILDING PEYAD, VILAPPIL VILLAGE, THIRUVANANTHAPURAM BY ADVS.

SRI.R.S.KALKURA SRI.M.AJAY IRUMPANAM SRI.HARISH GOPINATH SRI.M.S.KALESH SRI.V.VINAY MENON

RESPONDENTS / RESPONDENTS / PLAINTIFF & ADDL.DEFENDANTS 4 TO 6:

1 SOUDHA LEKSHMI, W/O.PUSHPA RAJAN PRABHA SADANAM, VANDITHADAM, PACHALLOOR,, THIRUVALLAM VILLAGE, THIRUVANANTHAPURAM 2 AMBIKA PERAKONATHU VELIKKAKATHU MANJU BHAVAN, MANDAPATHINKADAVU,, OTTASEKHARAMANGALAM.

F.A.O.Nos.334, 335 & 336 of 2009 & 48, 61 & 68 of 2010

3 SRIKANTH PERAKONATHU VELIKKAKATHU MANJU BHAVAN, MANDAPATHINKADAVU,, OTTASEKHARAMANGALAM.

4 KASTHURI PERAKONATHU VELIKKAKATHU MANJU BHAVAN, MANDAPATHINKADAVU,, OTTASEKHARAMANGALAM.

BY ADVS.

SRI.V.SURESH SRI.G.SUDHEER

THIS FIRST APPEAL FROM ORDERS HAVING COME UP FOR ADMISSION ON 27.10.2023, ALONG WITH FAO.61/2010 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

Sathish Ninan, J.

===================== F.A.O.Nos.334, 335 & 336 of 2009 & 48, 61 & 68 of 2010 =================================== Dated this the 27th day of October, 2023

JUDGMENT

Pending the appeals, parties have settled their

disputes out of court. The terms of compromise have been

reduced into writing. Photocopies of the compromise have

been filed before this Court. It is for the parties to

have the compromise petition filed before the trial

court, wherein the suits are pending, to enable the

Court to pass a decree in terms of the settlement.

In the light of the settlement arrived at between

the parties, the appeals are dismissed as settled.

Sd/-

Sathish Ninan, Judge rsr