Dr. F.G. Benno Pereira vs Shri.Sudhir K. Ias
2023 Latest Caselaw 11118 Ker

Con.Case(C) No.2271/2023                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
               Thursday, the 26th day of October 2023 / 4th Karthika, 1945

                    CON.CASE(C) NO. 2271 OF 2023 (S) IN WP(C) 23203/2020

   PETITIONER/PETITIONER IN WP(C):

           DR. F.G. BENNO PEREIRA, AGED 53 YEARS, S/O. FERNANDEZ PEREIRA,
           [FORMER LECTURER (SENIOR SCALE),ST. ALBERT'S COLLEGE, ERNAKULAM],
           PRESENTLY WORKING AS ASSISTANT PROFESSOR, DEPARTMENT OF ZOOLOGY,
           UNIVERSITY OF KERALA, KARYAVATTOM, THIRUVANANTHAPURAM - 695 581,
           RESIDING AT 'ANTHONIUM', KOTTAPPURAM P.O., VIZHINJAM,
           THIRUVANANTHAPURAM, PIN - 695 521.

        BY ADVS. SRI.K.JAJU BABU (SR.) ALONG WITH SRI.BRIJESH MOHAN

   RESPONDENT/2ND RESPONDENT IN WP(C):


           SHRI.SUDHIR K. IAS, DIRECTOR OF COLLEGIATE EDUCATION,
           DIRECTORATE OF COLLEGIATE EDUCATION, VIKAS BHAVAN,
           PALAYAM,THIRUVANANTHAPURAM, PIN - 695 033.

            BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   26.10.2023, the court on the same day passed the following:

                                               ORDER

The learned Government Pleader seeks further time. I, certainly, intend to accede to the afore request but further order that if the directions in the judgment are not fully complied with by the next posting date, the respondent shall remain present in person to explain.

List after three weeks.

Sd/- DEVAN RAMACHANDRAN JUDGE

26-10-2023 /True Copy/ Assistant Registrar