Rajeevan P M vs P Nandakumar
2023 Latest Caselaw 11104 Ker

Con.Case(C) No.1020/2023                           1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                                &
                               THE HONOURABLE MR. JUSTICE G.GIRISH
               Thursday, the 26th day of October 2023 / 4th Karthika, 1945

                   CONTEMPT CASE(C) NO. 1020 OF 2023(S) IN WP(C) 26300/2009


     PETITIONER/MEMBER OF THE FAMILY WHO HAS THE BENEFIT OF THE JUDGMENT AND
     HENCE COMPLIANCE REQUIRED:


              RAJEEVAN P M, AGED 67, S/O LATE BHASKARAN MADAYAN,

              RESIDING IN THE ADDRESS NIRMALYAM, MORAZHA AMSOM,

              KANOOL DESOM, BAKKALAM, KANOOL P O,

              KANNUR DISTRICT - 670 562.

             BY ADVOCATE SRI.G.SREEKUMAR (CHELUR)

     RESPONDENTS/1ST AND 4TH RESPONDENTS IN THE WRIT PETITION:


         1. P NANDAKUMAR, COMMISSIONER, MALABAR DEVASWOM BOARD, HOUSE FED
            COMPLEX, ERANJIPALAM P O, KOZHIKODE DISTRICT, PINCODE - 673 006.
         2. SATHEESAN P M, AGED 85, S/O APPU, RESIDING IN THE ADDRESS POOCHALI
            HOUSE, KAKKAD P O, KANNUR DISTRICT-PINCODE-670 005, TRUSTEE AND
            GENERAL MANAGER, PARASSINI MADAPPURA SREE MUTHAPPAN TEMPLE,
            PARASSINIKKADAVU P O, KANNUR, PINCODE - 670 563.

            SRI.LAKSHMI NARAYAN R., STANDING COUNSEL FOR R1
            ADVOCATE SMT.PRABHA R.MENON FOR R2
        This Contempt of court case (civil) having come up for orders on
   26.10.2023, the court on the same day passed the following:
                                      ORDER

Learned counsel for the petitioner seeks time to file additional affidavit explaining the facts and circumstances. Ten days time is granted.

Post on 08.11.2023.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- G.GIRISH JUDGE

26-10-2023 /True Copy/ Assistant Registrar