V.P.Gopalakrishnan vs Chairman,Coir Board
2023 Latest Caselaw 11098 Ker

WP(C) No.37043/2022                           1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                      THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
            Thursday, the 26th day of October 2023 / 4th Karthika, 1945
                    IA.NO.3/2023 IN WP(C) NO. 37043 OF 2022(E)
   PETITIONERS/RESPONDENTS:

      1. COIR BOARD REPRESENTED BY ITS CHAIRMAN, COIR BOARD, COIR HOUSE, M.G.
         ROAD, COCHIN-682016.
      2. THE SECRETARY, COIR BOARD, COIR HOUSE, M.G. ROAD, COCHIN-682016.

   RESPONDENT/PETITIONER:

          V.P.GOPALAKRISHNAN, S/O. LATE E ACHUTHAN NAIR, ADMINISTRATIVE
          OFFICER (UNDER SUSPENSION), REGIONAL OFFICE OF THE COIR BOARD,
          RAJAHMUNDRY, ANDHRAPRADESH, RESIDING AT 'RAGAM', (2/13), OLD GCDA,
          PO EDATHALA, ALUVA, ERNAKULAM-683561.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   granted for complying with the order dated 01.12.2022 by a further period
   of 90 days from the date of disposal of the above interlocutory
   application.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's judgment
   dated 01.12.2022 and upon hearing the arguments of SRI.MANU.S, DEPUTY
   SOLICITOR GENERAL OF INDIA for Petitioners in I.A./Respondents in WP(C)
   and of SRI.R.SREERAJ, Advocate for the Respondent in I.A./Petitioner in
   WP(C), the court passed the following:

                                         ORDER

Time granted till today.

Sd/- ANU SIVARAMAN, JUDGE

26-10-2023 /True Copy/ Assistant Registrar