V.P. Gopalakrishnan vs Shri. D. Kuppuramu
2023 Latest Caselaw 11027 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 26TH DAY OF OCTOBER 2023 / 4TH KARTHIKA, 1945
                        CON.CASE(C) NO. 1934 OF 2023
   AGAINST THE ORDER/JUDGMENT WP(C) 37043/2022 OF HIGH COURT OF
                                      KERALA
PETITIONER/PETITIONER IN W.P.(C):

             V.P. GOPALAKRISHNAN
             AGED 59 YEARS
             S/O LATE E. ACHUTHAN NAIR,
             ADMINISTRATIVE OFFICER (UNDER SUSPENSION),
             REGIONAL OFFICE OF THE COIR BOARD, RAJAMUNDRY,
             ANDHRAPRADESH, RESIDING AT "RAGAM", (2/13), OLD GCDA,
             PO EDATHALA, ALUVA, ERNAKULAM., PIN - 683561
             BY ADVS.
             V.K.SATHYANATHAN
             VINOD K.C.
RESPONDENT/RESPONDENTS IN THE W.P.(C):

    1        SHRI. D.KUPPURAMU
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
             THE CHAIRMAN, COIR BOARD, COIR HOUSE, M.G. ROAD,
             COCHIN., PIN - 682016
    2        SHRI. J.K. SHUKLA
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
             THE SECRETARY (I.C.) COIR BOARD, COIR HOUSE,
             M.G. ROAD, COCHIN., PIN - 682016
             SRI.MANU S.
     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 26.10.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO.1934 OF 2023

                                    2




                              JUDGMENT

Dated this the 26th day of October, 2023

It is submitted by the learned counsel appearing on either side

that the directions contained in the judgment have been complied with.

The said submission is recorded. This contempt of court case is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

NP CON.CASE(C) NO.1934 OF 2023

APPENDIX OF CON.CASE 1934/2023

PETITIONER'S ANNEXURES ANNEXURE-I CERTIFIED COPY OF THE JUDGMENT DATED 1-12- 2022 IN W.P(C) NO. 37043/2022 OF THIS HON'BLE COURT. ANNEXURE-II TRUE COPY OF THE ORDER NO. A-59/75/2022- ADM (PERSONNEL) DATED 28-12-2022. ANNEXURE-III TRUE COPY OF THE ORDER NO. A-59/4/2022- ADM (PERSONNEL) DATED 19-01-2023. ANNEXURE-IV TRUE COPY OF THE COMMUNICATION NO. A-

28022/2/2022-ADM (PERSONNEL) DATED 23-06-2023. ANNEXURE-V TRUE COPY OF THE ORDER NO. A-38013/12/2022-ADM (ESTABLISHMENT) DATED 20-07-2023. RESPONDENTS' ANNEXURES:

ANNEXURE R1(A) A TRUE COPY OF THE ORDER NO. 2(6)/2023-COIR DATED 18.10.2023 ISSUED BY THE COMPETENT AUTHORITY IN THE MINISTRY OF MICRO, SMALL AND MEDIUM ENTERPRISES (COIR SECTION), GOVERNMENT OF INDIA,