Citation : 2023 Latest Caselaw 10934 Ker
Judgement Date : 26 October, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
Thursday, the 26th day of October 2023 / 4th Karthika, 1945
IA.NO.2/2023 IN OP(C) NO. 937 OF 2023
OP (INSOLVENCY) 2/2011 OF I ADDITIONAL SUB COURT, THIRUVANANTHAPURAM.
PETITIONERS/ PETITIONERS:
1. M/S. KARIMALA GRANITES AND AGGREGATES PVT. LTD. T.C. NO. 21/77,
KILLIPALAM, KARAMANA, THIRUVANANTHAPURAM, REPRESENTED BY K.J.
THOMASKUTTY, S/O. K.J. JOSEPH, ITS MANAGING DIRECTOR KARIMALA
GRANITES AND AGGREGATES PVT. LTD, PIN - 695 002.
2. M/S. KANNAMTHANAM AND COMPANY, T.C. 21/79(1), KILLIPALAM, KARAMANA,
THIRUVANANTHAPURAM, REPRESENTED BY K.J. THOMASKUTTY, S/O. K.J.
JOSEPH, PARTNER OF KANNAMTHANAM & COMPANY. MANEESH THOMAS, PIN -
695 002.
RESPONDENTS/ RESPONDENTS:
1. M/S. ORIENT EXPORTS & IMPORTS T.C. 20/1654, KARAMANA P.O, THIRUVANANTHAPURAM, REPRESENTED BY MANAGING PARTNER, PIN - 695 002.
2. M.T. VARGHESE, MANAGING PARTNER M/S. ORIENT EXPORTS & IMPORTS, S/O. THOMAS, RESIDING AT T.C. 20/1654, ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM, M.T.VARGHESE(DIED), PIN - 695 002.
3. T.T. JAMES, S/O. THOMAS T.C. 20/1654, ORIENT HOUSE, KARAMANA P.O, THIRUVANANTHAPURAM , PIN - 695002
4. NIRMALA JAMES, W/O. T.T. JAMES RESIDING AT T.C. 20/1654,ORIENT HOUSE, KARAMANA P.O, THIRUVANANTHAPURAM, PIN - 695002
5. SRI. EAPEN THOMAS, S/O. THOMAS, RESIDING AT T.C. 20/1654,ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM, PIN - 695002
6. SHERLY EAPEN W/O. EAPEN THOMAS, RESIDING AT T.C. 20/1654, ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM, PIN - 695002
7. REJIMOL THOMAS, W/O. THOMAS JOSEPH, RESIDING AT T.C. 20/1654, ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM, PIN - 695002
8. SERGI JOSEPH THOMAS, S/O. THOMAS, RESIDING AT T.C. 20/1654, ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM, PIN - 695002
9. JULIE MOL SERGI, W/O. SERGI JOSEPH THOMAS, RESIDING AT T.C. 20/1654, ORIENT HOUSE, KARAMANA P.O., THIRUVANANTHAPURAM, PIN - 695002
10. MILI SUNIL CHACKO, W/O. SUNIL CHACKO, RESIDING AT 8D, QUEENS WING POINT, SI APARTMENT, KAWDIAR, THIRUVANANTHAPURAM, PIN - 695003
11. SUNIL CHACKO, S/O. V.A. CHACKO, RESIDING AT 8D, QUEENS WING POINT, SI APARTMENT, KAWDIAR, THIRUVANANTHAPURAM, PIN - 695003
12. CHINNAMMA CHACKO W/O. V.A. CHACKO, RESIDING AT 8D, QUEENS WING POINT, SI APARTMENT, KAWDIAR, THIRUVANANTHAPURAM, PIN - 695003
13. GRACY KOSHI W/O. P.K. MAMMEN, RESIDING AT T.C. 3/638(10), POOVATHUOOR HOUSE, CHAITHANYA GARDENS, MUTTADA P.O, THIRUVANANTHAPURAM, PIN - 695025
14. SWANY VARKEEY D/O. GRACY KOSHI,RESIDING AT T.C. 3/638(10), POOVATHUOOR HOUSE, CHAITHANYA GARDENS, MUTTADA P.O, THIRUVANANTHAPURAM, PIN - 695025
15. P.K. MAMMEN S/O. P.M. MAMMEN, RESIDING AT T.C. 3/638(10), POOVATHUOOR HOUSE, CHAITHANYA GARDENS, MUTTADA P.O, THIRUVANANTHAPURAM, PIN - 695025
16. K.S. GEETHA W/O. V.M. SATHISH, RESIDING AT SYAMALA, THOPPY HOUSE, KOONTHALLOOR, CHIRAYINKEEZHU, THIRUVANANTHAPURAM-695304, AT PRESENT RESIDING AT B-503, CHARMEE ENCLAVE, SHARADANAND ROAD, VILE PARLE (EAST) MUMBAI, PIN - 400057
17. V.M. SATHISH (ALSO KNOWN AS VMS. KOIKKAL) S/O. G. MADHAVAN PILLA, KOIKKAL, RESIDING AT KOIKKAL HOUSE, AKSHARAVEDI ROAD, VALLAKKADAVU, THIRUVANANTHAPURAM-695008, AT PRESENT RESIDING AT B-503, CHARMEE ENCLAVE, SHARADANAND ROAD, VILE PARLE (EAST) MUMBAI, PIN - 400057
18. MEETHU JOSE W/O. RAVI. J. MATHAI, RESIDING AT NO. 8, BELHAVEN GARDENS, KAWDIAR, THIRUVANANTHAPURAM, PIN - 695003
19. NAGAPPAN NAIR S/O. AYYAPPAN PILLA, RESIDING AT K.N. 201, KRISHNA NAGAR, KARUMOM P.O, NEMOM VILLAGE, THIRUVANANTHAPURAM, PIN - 695002
20. SOMAN S/O. RAMAKRISHNAN, SREE NILAYAM, AYIRA P.O, PARASSALA, THIRUVANANTHAPURAM, PIN - 695502
21. MARYKUTTY JOHN W/O. JOHN. M, RESIDING AT NO. 8, BEL HEAVENS GARDENS, KAWDIAR, THIRUVANANTHAPURAM, PIN - 695003
22. RAVI J. MATHI S/O. JOHN. M, RESIDING AT NO. 8, BEL HEAVENS GARDENS, KAWDIAR, THIRUVANANTHAPURAM, PIN - 695003
23. SURESH KUMAR. S S/O. SREEDHARAN NAIR, RESIDING AT GOKULAM, OOKKODU P.O, VELLAYANI, THIRUVANANTHAPURAM, PIN - 695003
24. MARYKUTTY JOHN W/O. JOHN. M, RESIDING AT NO. 8, BEL HEAVENS GARDENS, KAWDIAR, THIRUVANANTHAPURAM, PIN - 695003
25. NEETHU BALAGOPAL D/O. K. BALAGOPAL, RESIDING AT ANASWARA, OOKKODU P.O, VELLAYANI, THIRUVANANTHAPURAM, PIN - 695121
26. CHANDRIKA W/O. A. RAVEENDRAN NAIR, RESIDING AT A.R. BHAVAN, NIRAMANKARA, KARAMANA P.O, THIRUVANANTHAPURAM, PIN - 695002
27. SREEKALA D/O. NANDINI AMMA, RESIDING AT T.C. 55/1247, YAMUNA NAGAR, THIRUVANANTHAPURAM, PIN - 695003
28. DAVID GEORGE S/O. GEORGE, RESIDING AT KAILAS GARDEN, SREEKARIYAM P.O, THIRUVANANTHAPURAM, PIN - 695017
29. PRAMODKUMAR. R S/O. G. RETNAKARA PANICKER, RESIDING AT ROHINI, KARAKKATTUVILA VEEDU, NADUKADU, NARUVAMOODU, THIRUVANANTHAPURAM, PIN - 695528
30. RIBIN JONES S/O. SANDO JONES, RESIDING AT T.C. 3/1995(3), JOY GARDENS, SIVAMANGALAM LANE, PATTOM, THIRUVANANTHAPURAM, PIN - 695004
31. SANLO JONES S/O. L. JOHNSON, RESIDING AT T.C. 3/1995(3), JOY GARDENS, SIVAMANGALAM LANE, PATTOM, THIRUVANANTHAPURAM. (ADDL. 82ND PETITIONER), PIN - 695004
32. MARIAMMA JOSEPH @ MARIAMMA M.C W/O. JOSEPH. K.S, RESIDING AT T.C. 16/604, JAGATHY, ESWARAVILASOM ROAD, THIRUVANANTHAPURAM, PIN - 695014
33. RAJASEKHARAN PILLAI S/O. RAGHAVAN PILLAI, RESIDING AT T.C. 2/2031, INDU, POTTAKUZHI, JEEVAN NAGAR, PATTOM, THIRUVANANTHAPURAM, PIN - 695004
34. RAJASEKHARAN PILLAI S/O. RAGHAVAN PILLAI, RESIDING AT T.C. 2/2031, INDU, POTTAKUZHI, JEEVAN NAGAR, PATTOM, THIRUVANANTHAPURAM(LEGAL HEIR OF DECEASED INDIRA BAI), PIN - 695004
35. ANIL S/O. DECEASED INDIRA BAI, RESIDING AT T.C. 2/2031, INDU, POTTAKUZHI, JEEVAN NAGAR, PATTOM, THIRUVANANTHAPURAM, PIN - 695004
36. SUNIL S/O. DECEASED INDIRA BAI, RESIDING AT T.C. 2/2031, INDU, POTTAKUZHI, JEEVAN NAGAR, PATTOM, THIRUVANANTHAPURAM, PIN - 695004
37. SANDEEP. G. KRISHNAN RESIDING AT VEYIL VILAKAM HOUSE, MERA-110, CHALAKKUZHI LANE, MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM, PIN - 695011
38. SASILEKHA W/O. M.K. JAYASANKAR, RESIDING AT T.C. 60/3332, THIRUVONAM, SREEVARAHAM, MANACAUD P.O, THIRUVANANTHAPURAM, PIN - 695009
39. J.S. RAVISANKAR S/O. M. K. JAYASANKAR, RESIDING AT T.C. 60/3332, THIRUVONAM, SREEVARAHAM, MANACAUD P.O, THIRUVANANTHAPURAM, PIN - 695009
40. JEEN ALEX, W/O. ALEX MATHEW, RESIDING AT KAIPALLI HOUSE, T.C. 4/1074, KAWDIAR P.O, THIRUVANANTHAPURAM, PIN - 695003
41. ALEYAMMA JACKSON W/O. LATE. MR. ISSAC JACKSON, RESIDING AT T.C. 14/593, ELIZABETH COTTAGE, NANDAVANAM, PALAYAM, THIRUVANANTHAPURAM, PIN - 695001
42. AJITH ISSAC JACKSON RESIDING AT T.C. 14/593, ELIZEBATH COTTAGE, NANDAVANAM, PALAYAM, THIRUVANANTHAPURAM, PIN - 695001
43. SHARON LIZA LEABEN RESIDING AT T.C. 14/593, ELIZEBATH COTTAGE, NANDAVANAM, PALAYAM, THIRUVANANTHAPURAM, PIN - 695001
44. MARY NEWTON W/O. JOSEPH NEWTON, RESIDING AT NEWTON COTTAGE, VETTUKADU,BEACH P.O, THIRUVANANTHAPURAM, PIN - 695007
45. JOSEPH NEWTON S/O. SELIN VARGHESE, RESIDING AT NEWTON COTTAGE, T.C. 4463/4, BEACH P.O, THIRUVANANTHAPURAM, PIN - 695007
46. PADMINI. K W/O. LATE. SREEKUMAR. R, RESIDING AT T.C. 23/1274(3), MELARANNOOR, KARAMANA P.O, THIRUVANANTHAPURAM, PIN - 695002
47. BABY S/O. LAVY, RESIDING AT T.C. 11/160(1), KANAKA NAGAR, THIRUVANANTHAPURAM, PIN - 695002
48. V. GANESH S/O. PNV IYER, RESIDING AT T.C. NO. 55/142, KRA-92, KUTTIKKADU LANE, KAIMANAM, PAPPANAMCODE P.O, THIRUVANANTHAPURAM, PIN - 695002
49. DANALEKSHMI K.R W/O. V. GANESH, RESIDING AT T.C. NO. 55/142, KRA-92, KUTTIKKADU LANE, KAIMANAM, PAPPANAMCODE P.O, THIRUVANANTHAPURAM, PIN
- 695002
50. B. CHELLAMMAL W/O. P.N.V. IYYER, RESIDING AT T.C. NO. 55/142, KRA-92, KUTTIKKADU LANE, KAIMANAM, PAPPANAMCODE P.O, THIRUVANANTHAPURAM, PIN - 695002
51. BRIGIT MICHEL D/O. DORES, RESIDING AT THYVILAKOM HOUSE, T.C. 33/455, VETTUKADU, BEACH P.O, THIRUVANANTHAPURAM, PIN - 695007
52. L. KARTHIKA KUMARI D/O. S. LEELAVATHI AMMA, RESIDING AT KARTHIKA, PLOT NO. 19, SPACE NAGAR, CHAKKALAMUKKU, SREEKARYAM P.O, THIRUVANANTHAPURAM, PIN - 695001
53. TINA ABRAHAM D/O. LILLYKUTTY ABRAHAM, RESIDING AT TINA VILLA, KP-9/350, TV STATION ROAD, PEROORKADA, THIRUVANANTHAPURAM, PIN - 695001
54. KUNJAMMA SAMUEL W/O. T.V. SAMUEL, RESIDING AT VP-XI/671, THODUMVELIL HOUSE, KODUNGANOOR P.O, VATTIYOORKAVU, THIRUVANANTHAPURAM AND NOW RESIDING AT T.C. 4/2016, MUMMIES COLONY, KAWDIAR, THIRUVANANTHAPURAM, PIN - 695003
55. SAM REJEE RESIDING AT VP-XI/671, THODUMVELIL HOUSE, KODUNGANOOR P.O, VATTIYOORKAVU, THIRUVANANTHAPURAM AND NOW RESIDING AT T.C. 4/2016, MUMMIES COLONY, KAWDIAR, THIRUVANANTHAPURAM, PIN - 695003
56. SARASAMMA KOSHY W/O. A.V. KOSHY, RESIDING AT NO. 39, MUMMIES COLONY, KAWDIAR, THIRUVANANTHAPURAM, PIN - 695003
57. T.V. SAMUEL S/O. T.S. VARGHESE, RESIDING AT NO. 39, MUMMIES COLONY, KAWDIAR, THIRUVANANTHAPURAM, PIN - 695003
58. JOHN VARGHESE S/O. T.S. VARGHESE, RESIDING AT NO. 39, MUMMIES COLONY, KAWDIAR, THIRUVANANTHAPURAM, PIN - 695003
59. SUJA ANNIE SAMUEL W/O. T.V. SAMUEL, RESIDING AT NO. 39, MUMMIES COLONY, KAWDIAR, THIRUVANANTHAPURAM, PIN - 695003
60. A. IGNACIOUS S/O. AGUSTIN, RESIDING AT NISHEEMA, KARIYOL, KAZHAKKOOTTAM P.O, THIRUVANANTHAPURAM, PIN - 695003
61. FRANCIS B. GOMES S/O. BENTIK GOMEZ, RESIDING AT THUSHARA, ST. ANDREWS, ST. XAVIERS, THIRUVANANTHAPURAM, PIN - 695001
62. SICILY AMMA CHACKO W/O. P.D. CHACKO, FORMERLY RESIDING AT FLAT NO. 48/601, RAJEEV NAGAR, KARAMANA P.O, THIRUVANANTHAPURAM, NOW RESIDING AT PINAMARUAIL HOUSE, KARAMKOTTUKONAM, PEYAD P.O, THIRUVANANTHAPURAM, PIN - 695004
63. JOHNSON S/O. M. YOHANNA, RESIDING AT T.C. 15/1382, LAVANYA, TAGORE NAGAR, D-7, VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695001
64. SICILY AMMA W/O. JOHNSON, RESIDING AT T.C. 15/1382, LAVANYA, TAGORE NAGAR, D-7, VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695001
65. JOY. C. VARGHESE S/O. VARGHESE, RESIDING AT VP-4/421, NANDAVANAM HOUSE, CPT JUNCTION, KACHANI P.O, THIRUVANANTHAPURAM, PIN - 695002
66. SANTHAMMA VARGHESE W/O. JOY. C. VARGHESE, RESIDING AT VP-4/421, NANDAVANAM HOUSE, CPT JUNCTION, KACHANI P.O, THIRUVANANTHAPURAM, PIN
- 695002
67. SHIJI JOY VARGHESE S/O. JOY. C. VARGHESE, RESIDING AT VP-4/421, NANDAVANAM HOUSE, CPT JUNCTION, KACHANI P.O, THIRUVANANTHAPURAM, PIN
- 695013
68. REJI JOY VARGHESE S/O. JOY. C. VARGHESE, RESIDING AT VP-4/421, NANDAVANAM HOUSE, CPT JUNCTION, KACHANI P.O, THIRUVANANTHAPURAM, PIN - 695013
69. LEONCIA JOSEPH @ LINNA JOSEPH D/O. BENTIK, RESIDING AT HIMALAYA, CHITTATTUMUKKU, THIRUVANANTHAPURAM, PIN - 695001
70. GEER VARGHESE S/O. M. YOHANNAN,FORMERLY RESIDING AT ST. JOHN'S HOUSE-JOHN VILLA, AMBALATHUMKALA, EZHUKON, KOLLAM. NOW RESIDING AT T.C. 2/110, SYDNEY LANE, KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
71. HEMA IGNACIOUS W/O. IGNACIOUS, RESIDING AT NISHEEMA, KARAYIL KAZHAKKOOTTAM, THIRUVANANTHAPURAM, PIN - 695004
72. JITHIN VARGHESE S/O. GEER VARGHESE, FORMERLY RESIDING AT ST. JOHN'S HOUSE-JOHN VILLA, AMBALATHUMKALA, EZHUKON, KOLLAM, NOW RESIDING TC 2/110, SYDNEY LANE, KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
73. SONY VARGHESE S/O. GEER VARGHESE, FORMERLY RESIDING AT ST. JOHN'S HOUSE-JOHN VILLA, AMBALATHUMKALA, EZHUKON, KOLLAM. NOW RESIDING TC 2/110, SYDNEY LANE, KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
74. ELSAMMA VARGHESE W/O. Y. GEER VARGHESE, FORMERLY RESIDING AT ST. JOHN'S HOUSE-JOHN VILLA, AMBALATHUMKALA, EZHUKON, KOLLAM. NOW RESIDING TC 2/110, SYDNEY LANE, KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
75. P.D. CHACKO S/O. DEVASYA, FORMERLY RESIDING AT FLAT NO. 48/601, RAJEEV NAGAR, KARAMANA P.O, THIRUVANANTHAPURAM, NOW RESIDING AT PINAMARUAIL HOUSE, KARAMKOTTUKONAM, PEYAD P.O, THIRUVANANTHAPURAM, PIN - 695004
76. CHANDRASEKHARAN NAIR S/O. VASUDEVAN PILLA, RESIDING AT 'SREE', T.C. 20/1970, SASTHRI NAGAR, KARAMANA P.O, THIRUVANANTHAPURAM, PIN - 695003
77. VICTOR , S/O. J.A. GOMEZ, RESIDING AT SITHARA, T.C. 27/1687, KOCHUTHUMBARA LANE, VANCHIYOOR, PIN - 695035
78. MARY JOSEPHINE GOMEZ RESIDING AT SITHARA, T.C. 27/1687, KOCHUTHUMBARA LANE, VANCHIYOOR, PIN - 695035
79. TARUN S/O. VICTOR, RESIDING AT SITHARA, T.C. 27/1687, KOCHUTHUMBARA LANE, VANCHIYOOR, PIN - 695035
80. R. GOPALAKRISHNA IYYER S/O. RAMA IYYER, RESIDING AT T.C. 50/1103 (SURAJ) H. NO. 30, SREEKRISHNA NAGAR, THALIYAL, KARAMANA, THIRUVANANTHAPURAM, PIN - 695003
81. SANTHA IYYER W/O. R.G. IYYER, RESIDING AT T.C. 50/1103 (SURAJ) H. NO. 30, SREEKRISHNA NAGAR, THALIYAL, KARAMANA, THIRUVANANTHAPURAM, PIN - 695002
82. RAJESWARI D/O. SANTHA IYYER, RESIDING AT T.C. 50/1103 (SURAJ) H. NO. 30, SREEKRISHNA NAGAR, THALIYAL, KARAMANA, THIRUVANANTHAPURAM, PIN - 695002
83. SOBHA RAJASEKHARAN RESIDING AT T.C. 42/1449(C), SREEVARAHAM, THIRUVANANTHAPURAM, PIN - 695001
84. K. SULAIMAN S/O. KANI RAWTHAR, RESIDING AT PULARI, HOUSE NO. 11, SARASWATHI NAGAR, KOLLAM. , PIN - 691005
85. SALIM RESIDING AT BLOCK NO. 69, CHALLIMUKKU, PACHA P.O, THIRUVANANTHAPURAM, PIN - 695001
86. MOLY JOHN W/O. JOHN,RESIDING AT VALIYAVEETTIL, KEEZHVAYPUR, THIRUVALLA, PATHANAMTHITTA, PIN - 689001
87. VARGHESE KURUVILA S/O. T. KURUVILA, RESIDING AT SANTHOSH NAGAR, MUTTADA, THIRUVANANTHAPURAM, PIN - 695002
88. DAISY VARGHESE W/O. VARGHESE KURUVILA, RESIDING AT SANTHOSH NAGAR, MUTTADA, THIRUVANANTHAPURAM, PIN - 695025
89. DR. VANITHA MATHEW D/O. DAISY VARGHESE, RESIDING AT SANTHOSH NAGAR, MUTTADA, THIRUVANANTHAPURAM, PIN - 695025
90. SHINI W/O. PRAMOD KUMAR,RESIDING AT SREENILAYAM, AYRA P.O, PARASSALA,THIRUVANANTHAPURAM, PIN - 695002
91. CELINE EDWARD W/O. LATE. EDWARD, RESIDING AT KAVARADI JUNCTION, VELITHARA VEEDU, KAVARADI JUNCTION, PETTAH, THIRUVANANTHAPURAM, PIN - 695004
Application praying that in the circumstances stated in the affidavit filed therewith the High Court be pleased to extend the time provided in the judgment dated 13-04-2023 in the above case for the disposal of OP (insolvency) no. 2/2011 pending on the files of the 1st Additional Sub Court, Thiruvananthapuram from 30-06-2023 to 31-08-2023.
This Application coming on for orders upon perusing the application and the affidavit filed in support thereof and this court's judgment dated 13-04-2023 and upon hearing the arguments of M/S ENOCH DAVID SIMON JOEL, S.SREEDEV, RONY JOSE, LEO LUKOSE, KAROL MATHEWS SEBASTIAN ALENCHERRY & DERICK MATHAI SAJI, Advocates for the petitioners, the court passed the following:
[PTO] C.S.DIAS,J.
================= ===== I.A.No. 2 of 2023 in O.P.(C)No.937 of 2023
-------------------------------------------------
Dated this the 26th day of October, 2023
ORDER
The application is filed to extend the time period
fixed by this Court in the judgment dated 13.04.2023
passed in the original petition, directing the Court of
the First Additional Subordinate Judge,
Thiruvananthapuram, to consider and dispose of O.P.
(Insolvency) No.2/2011 on or before 30.06.2023.
2. The first petitioner in the application has
stated that, subsequent to the passing of the judgment
in the original petition, this Court by order dated
17.10.2023 in O.P.(C)No.1443/2018 has extended the
time period to dispose of O.P.(Insolvency) No.2/2011 by
a period of two months from 17.10.2023. Therefore,
now the time period to dispose of the above original
petition stands extended till 17.12.2023. Hence, this
Court may extend the time period fixed in this
judgment also.
I.A.No.2/2023 in O.P.(C)No.937 /2023
3. Heard; Sri.Enoch David Simon Joel, the
learned counsel appearing for the petitioners.
On a consideration of the averments in the
affidavit filed in support of the application and after
perusing the order dated 17.10.2023 in OP(C)
No.1443/2018, I am of the view that the application is
to be allowed. Hence, the time period fixed by this
Court in the above judgment is enlarged till 17.12.2023
in consonance with the order dated 17.10.2023 in
OP(C) No.1443/2018.
Sd/-
C.S.DIAS, JUDGE
DST/26.10.23
26-10-2023 /True Copy/ Assistant Registrar
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