Kutty Ahmed Kutty vs Jinas B
2023 Latest Caselaw 10914 Ker

Con.Case(C) No.2196/2023                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                Thursday, the 19th day of October 2023 / 27th Aswina, 1945
                 CONTEMPT CASE(C) NO. 2196 OF 2023(S) IN WP(C) 30546/2021

   PETITIONER/PETITIONER:


           KUTTY AHMED KUTTY, AGED 70, S/O.LATE SAITHALIKUTTY MASTER,
           KUTTIALIKKADAVATH HOUSE, RAYIRAMANGALAM AMSOM,
           TANUR, MALAPPURAM DISTRICT, PIN CODE - 676 302.

        BY ADVOCATE SRI.SAYED MANSOOR BAFAKHY THANGAL

   RESPONDENT/1ST RESPONDENT:


           JINAS B, VILLAGE OFFICER, TANUR,
           MALAPPURAM, PIN CODE - 676 302.

            BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   19.10.2023, the court on the same day passed the following:
                                      ORDER

The learned Government Pleader seeks two weeks time for respondent

to act in terms of the judgment and report full compliance. I direct the

petitioner to approach the respondent for remittance of tax which the

learned Government Pleader says will be accepted.

Post on 08/11/2023.

Sd/- DEVAN RAMACHANDRAN JUDGE

19-10-2023 /True Copy/ Assistant Registrar