K. Mohandas vs Vishnu Raj
2023 Latest Caselaw 10861 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                        CON.CASE(C) NO. 2094 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 5701/2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN THE WRIT PETITION:

             K. MOHANDAS
             AGED 72 YEARS, S/O V.N.MENON
             SHELTER AKASH APARTMENTS
             KATHRIKADAVU, KALOOR, PIN - 682017
             BY ADVS.
             AADITHYAN S.MANNALI
             K.S.BHARATHAN
             ALPHIN ANTONY
             VISAKH ANTONY
             RANCE R.
             HASNA NAZAR


RESPONDENT/RESPONDET NO.1 IN THE WRIT PETITION:

             VISHNU RAJ,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
             THE REVENUE DIVISIONAL OFFICER, FORT KOCHI,
             FIRST FLOOR, K B JACOB ROAD, FORT KOCHI, ERNAKULAM
             DISTRICT, PIN - 682001


             SRI.V.TEKCHAND-SR.GP


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 19.10.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case (C) No.2094 OF 2023          2




                                JUDGMENT

Dated this the 19th day of October, 2023

It is submitted by the learned counsel appearing on

either side that the directions contained in the judgment

have been complied with. The said submission is recorded.

This Contempt of Court Case is accordingly closed.

Sd/-

ANU SIVARAMAN JUDGE SMF

APPENDIX OF CON.CASE(C) 2094/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 20.02.2023 IN WP (C) NO.5701/2023 Annexure A2 A TRUE COPY OF THE POSTAL ACKNOWLEDGMENT SHOWING RECEIPT OF THE JUDGMENT BY THE RESPONDENT DATED 02.03.2023

//TRUE COPY// PA TO JUDGE