Citation : 2023 Latest Caselaw 10701 Ker
Judgement Date : 16 October, 2023
OP(C) No.2190/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
th
Monday, the 16 day of October 2023 / 24th Aswina, 1945
OP(C) NO. 2190 OF 2023
EP 38/2019 IN O.S 40/2016 OF ADDITIONAL SUB COURT, ATTINGAL, THIRUVANANTHAPURAM
PETITIONER(S)/ PETITIONER/ JUDGMENT DETORS/ DEFENDANT:
SUSHA.S, AGED 63 YEARS, PRASANNA BHAVAN, CHENNAMCODE, VADASSERIKONAM
P.O, OTTOOR VILLAGE, ATTINGAL, THIRUVANANTHAPURAM, PIN - 695 101.
RESPONDENT(S)/ RESPONDENTS/ DECREE HOLDER/ PLAINTIFF:
BRIJITH DANIEL, AGED 53 YEARS, SAJAN DALE, KUNNUELCHERI, MARATHADI
P.O., KOLLAM, PIN - 695 101.
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings in EP 38/2019 in O.S No. 40/2016 on the files of
the Sub Court, Attingal, pending disposal of this Original Petition
(Civil).
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
M/S DEEPU THANKAN, UMMUL FIDA, LAKSHMI SREEDHAR, LEKSHMI P. NAIR & NAMITHA
K.M, Advocates for the petitioner, the court passed the following:
O R D E R
The petitioner will take out notice to respondent by Special Messenger before admission.
Post on 25-10-2023. Until which time, all further proceedings in EP No. 38/2019 in O.S No. 40/2016 on the files of Addl. Sub Court, Attingal will stand deferred.
Handover.
Sd/- DEVAN RAMACHANDRAN JUDGE
16-10-2023 /True Copy/ Assistant Registrar
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