Raju Abraham vs The Vazhoor Farmers Service ...
2023 Latest Caselaw 10692 Ker

WA No.1631/2023                                  1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                         THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                             &
                         THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
                  Monday, the 16th day of October 2023 / 24th Aswina, 1945
                                     WA NO. 1631 OF 2023

         AGAINST JUDGMENT DATED 10/08/2023 IN WP(C) 9468/2021 OF THIS COURT

   APPELLANTS/PETITIONERS:

      1. RAJU ABRAHAM, AGED 65 YEARS, S/O. VARGHESE, PATHICKAL HOUSE,
         KADAYINIKKADU P.O.,VAZHOOR VILLAGE,CHANGANASSERRY, KOTTAYAM, PIN -
         686541.

          AND ANOTHER

    BY ADVS.M/S.ABDUL LATIFF T.M.

   RESPONDENTS/RESPONDENTS:

      1. THE VAZHOOR FARMERS SERVICE CO-OPERATIVE BANK LTD.,REPRESENTED BY
         ITS MANAGING DIRECTOR, VAZHOOR, CHANGANASSERRY, KOTTAYAM, PIN -
         686541.

         AND ANOTHER.

        This Writ Appeal again coming on for orders on 16/10/2023 upon
   perusing the appeal memorandum and this court's order dated 20/09/2023,
   the court on the same day passed the following:
                                      ORDER

It is submitted by the learned counsel appearing on all sides that the conditional order passed by this court has been complied with and an amount of Rs. 7 lakhs has been paid by the appellants.

Post on 6/11/2023.

Interim order shall remain in force till then..

Sd/- ANU SIVARAMAN , JUDGE

Sd/- C. JAYACHANDRAN , JUDGE

16-10-2023 /True Copy/ Assistant Registrar