Adv. Joy Abraham vs State Of Kerala
2023 Latest Caselaw 10617 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE SATHISH NINAN
         MONDAY, THE 16TH DAY OF OCTOBER 2023 / 24TH ASWINA, 1945
                         WP(C) NO. 30344 OF 2019
PETITIONERS:

     1      ADV. JOY ABRAHAM
            AGED 68 YEARS
            MAZHAVANOOR HOUSE, MELAMPARA P. O., KOTTAYAM - 686 578.

     2      JOY JOSEPH
            THENGUMPALLIKUNNEL, EZHACHERRY P. O., KOTTAYAM - 686 651.

     3      GEORGE MATHEW
            THEKKEL HOUSE, MELUKAVUMATTOM, KOTTAYAM - 686 652.

     4      STEPHAN THADAVANAL
            THADAVANAL HOUSE, PERINGALAM, KOTTAYAM - 686 582.

     5      THOMAS J.
            PORUNNOLIL HOUSE, KIZHATHADIYOOR P. O.,
            KOTTAYAM - 686 574.

     6      K. J. TOMY
            KADANKAVIL HOUSE, KAROOR P. O., KOTTAYAM - 686 575.

     7      SELLY GEORGE
            CHEENKALLEL HOUSE, MARANGAD, RAMAPURAM BAZAR P. O.,
            KOTTAYAM - 686 576.

     8      K. A. CHANDRAN
            KALLIDUKKIYIL HOUSE, KADAPLAMATTOM P. O., KOTTAYAM - 686
            571.

            BY ADVS.
            SHAJI THOMAS
            SRI.JEN JAISON



RESPONDENTS:

     1      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY TO GOVERNMENT, CO-OPERATIVE (C)
            DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

     2      ADDL. R2. PHILIP THOMAS,
            RESIDING AT EDACHERI THADATHIL, VAYALA P.O., KOTTAYAM
 WP(C) NO.30344 OF 2019


                                  2



            DISTRICT, PIN-686587.

    3       ADDL. R3. P.A. ANTONY,
            VAZHAYIL, KURIANAD P.O., MONIPPALLY (VIA),
            KOTTAYAM DISTRICT, PIN-686636.

    4       ADDL. R4. GOPI M.M.,
            MOONNOLIPARAIL HOUSE, VALAYOOR P.O., KOTTAYAM
            DISTRICT, PIN-686635.

    5       ADDL. R5. BENNY MICHAEL,
            THOTTUMAKAL HOUSE, ARUMAPURAM P.O., PALA,
            KOTTAYAM DISTRICT, PIN-686574.

    6       ADDL. R6. V.C. JOHN,
            RESIDING AT KOMPANAMUKALIL, VAYALA P.O.,
            KOTTAYAM DISTRICT, PIN-686587.

    7       ADDL. R7. K.P. MARYKUTTY,
            VAZHAYIL, KURIANAD P.O., MONIPPALLY VIA,
            KOTTAYAM DISTRICT, PIN-686636.

    8       ADDL. R8. CHERIACHAN K. MANAYANIKKAL,
            RESIDING AT MANAYANICKAL, PALA P.O., KOTTAYAM
            DISTRICT, PIN-686575. (ADDITIONAL RESPONDENTS
            NOS. 2 TO 8 ARE IMPLEADED AS PER ORDER DATED
            28/11/2019 IN IA 01/2019)

            BY ADVS.
            SYAMANTHAK B.S., GOVERNMENT PLEADER
            K.P.RAJEEVAN



        THIS   WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION      ON   16.10.2023,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
                         SATHISH NINAN, J.
                ==============================
                   W.P.(C) No.30344 OF 2019
               ===============================
           Dated this the 16th day of October, 2023

                          JUDGMENT

Learned Counsel for the petitioners submits that

the writ petition has become infructuous.

Recording the submission, the writ petition is

dismissed as infructuous.

Sd/-

SATHISH NINAN JUDGE NB/16-10 APPENDIX OF WP(C) 30344/2019

PETITIONER EXHIBITS

EXHIBIT P1 TRUE PHOTOCOPY OF THE JUDGMENT DATED 27.6.2018 IN W.P.(C) NO.6792/2018.

EXHIBIT P2 TRUE PHOTOCOPY OF THE REPORT DATED 19.6.2018 SUBMITTED BY THE INQUIRY OFFICER.

EXHIBIT P3 TRUE PHOTOCOPY OF THE CHELLAN NO.KL007322134201819M DATED 23.10.2018.

EXHIBIT P4 TRUE PHOTOCOPY OF THE MEMORANDUM OF REVISION PETITION WITHOUT ANNEXURES DATED 23.10.2018 FILED BY THE PETITIONERS BEFORE THE REVISIONARY AUTHORITY.

EXHIBIT P5 TRUE PHOTOCOPY OF THE ORDER NO.HM/9516/14 DATED 16.4.2019 ISSUED BY THE JOINT REGISTRAR OF CO- OPERATIVE SOCIETIES, KOTTAYAM.

EXHIBIT P6 TRUE PHOTOCOPY OF THE NOTICE NO.CO-OP(C) 2/157/2019/CO.OP. DATED 30.10.2019 ISSUED BY THE RESPONDENT.

RESPONDENT EXHIBITS

EXHIBIT R2 A A TRUE COPY OF IDENTIFY CARD ISSUED BY THE SOCIETY TO THE 2ND RESPONDENT IN WPC.

EXHIBIT R2 B A TRUE COPY OF IDENTITY CARD ISSUED BY THE SOCIETY TO THE 7TYH RESPONDENT IN WPC.

EXHIBIT R2 C A TUE COPY OF FIXED DEPOSIT RECEIPT NO.6223 DATED 10/10/2014 ISSUED TO THE 2ND RESPONDENT IN WPC BY THE MEENACHIL RUBBER MARKETING AND PROCESSING CO-OPETRATIVE SOCIETY.

EXHIBIT R2 D A TRUE COPY OF FIXED DEPOSIT RECEIPT NO.9713 DATED 03/02/2014 ISSUED TO THE 4T RESPONDENT IN WPC BY SOCIETY.

EXHIBIT R2 E A TRUE COPY OF FIXED DEPOSIT RECEIPT NO.11182 DATED 17/12/2015 ISSUED TO THE 5TH RESPONDENT IN WPC BY THE SOCIETY.

EXHIBIT R2 F A TRUE COPY OF FIXED DEPOSIT RECEIPT NO.9646 DATED 23/01/2014 ISSUED TO THE 6TH RESPONDENT IN WP(C) No.30344 OF 2019

WPC BY THE MEENACHIL RUBBER MARKETING AND PROCESSING CO-OPERATIVE SOCIETY.

EXHIBIT R2 G A TRUE COPY OF FIXED DEPOSIT RECEIPT NO.11203 DATED 01/02/2016 ISSUED TO THE 7TH RESPONDENT IN WPC BY THE SOCIETY.

EXHIBIT R2 H A TRUE COPY OF FIXED DEPOSIT RECEIPT NO.9914 DATED 18/02/2014 ISSUED TO THE 7TH RESPONDENT IN WPC BY THE SOCIETY.

EXHIBIT R2 H A TRUE COPY OF FIXED DEPOSIT NO.9914 DATED 18/02/2014 ISSUED TO THE 8TH RESPONDENT IN WPC BY THE SOCIETY.

EXHIBIT R2 I A TRUE COPY OF THE APPEAL PETITION DATED 12/06/2019 FILED BY THE PETITIONERS BEFORE THE 1ST RESPONDENT, COLLECTED BY THE 3RD RESPONDENT UNDER THE INFORMATION ACT.

TRUE COPY P.A. TO JUDGE