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Kesavan Nair.P vs State Of Kerala
2023 Latest Caselaw 10502 Ker

Citation : 2023 Latest Caselaw 10502 Ker
Judgement Date : 11 October, 2023

Kerala High Court
Kesavan Nair.P vs State Of Kerala on 11 October, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
  WEDNESDAY, THE 11TH DAY OF OCTOBER 2023 / 19TH ASWINA, 1945
                    WP(C) NO. 31672 OF 2018
PETITIONERS:

    1      S.RAMAKRISHNAN
           AGED 42 YEARS
           PEON, KASARAGOD DISTRICT EDUCATION DEPARTMENT EMPLOYEES
           CO-OPERATIVE SOCIETY, KASARAGOD, S/O SANJEEVAN, AGED 42
           YEARS, RESIDING AT NALAMVATHUKKAL HOUSE, BARE P.O, VIA
           UDUMA, KASARAGOD DISTRICT
    2      OMANAKUTTAN
           AGED 1 YEARS
           RESIDING AT ACCOUNTANT, KUNDARA PANCHAYATH SERVICE
           CO-OPERATIVE BANK LTD.NO.401, KUNDARA P.O., KOLLAM
           DISTRICT, RESIDING AT OTTATHENGIL REVATHI, MUKKOODU
           P.O., MULAVANA, KOLLAM DISTRICT.
           BY ADV P.V.BABY

RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY SECRETARY TO CO-OPERATIVE DEPARTMENT,
           SECRETARIAT, TRIVANDRUM 695001
    2      REGISTRAR OF CO-OPERATIVE SOCIETIES
           THIRUVANANTHAPURAM DISTRICT-695001.
    3      JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G)
           KASARAGOD DISTRICT-671121.
    4      JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G)
           KOLLAM DISTRICT-691001.
           BY ADV GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 11.10.2023, ALONG WITH WP(C).31406/2018, 32693/2018, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) Nos.31672 of 2018 & conn. cases
                                          2



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
  WEDNESDAY, THE 11TH DAY OF OCTOBER 2023 / 19TH ASWINA, 1945
                    WP(C) NO. 31406 OF 2018
PETITIONERS:

      1       P.A. YOUSUF
              AGED 52 YEARS
              S/O ABDUL RAHMAN, WORKING AS CHIEF ACCOUNTANT OF
              KOZHIPPILLY SERVICE CO-OPERATIVE BANK LTD NO.E-167 AND
              PRESIDENT OF KOTHAMANGALAM TALUK COMMITTEE OF KERALA
              CO-OPERATIVE EMPLOYEES FRONT, KOTHAMANGALAM
      2       SIBI CHACKO
              AGED 38 YEARS
              S/O.CHACKO, WORKING AS CHIEF ACCOUNTANT OF KEERAMPARA
              SERVICE CO-OPERATIVE BANK LTD.NO.3-214, RESIDING AT
              CHELAT HOUSE, VALARA P.O., IDUKKI - 685 561, WORKING AS
              CHIEF ACCOUNTNT, KEERAMPARA SERVICE CO-OPERATIVE BANK
              LTD.NO.E-214.
              BY ADV PEEYUS A.KOTTAM

RESPONDENTS:

      1       STATE OF KERALA
              REPRINTED BY SECRETARY, CO-OPERATIVE DEPARTMENT,
              SECRETARIAT, THIRUVANANTHAPURAM, PIN- 695001
      2       REGISTRAR
              CO-OPERATIVE SOCIETY, THIRUVANANTHAPURAM- 695 004.
      3       JOINT REGISTRAR
              CO-OPERATIVE SOCIETY, ERNAKULAM - 682 030.
      4       ASSISTANT REGISTRAR
              CO-OPERATIVE SOCIETY, KOTHAMANGALAM - 685 603.
              BY ADVS.
              SRI.N.MANOJ KUMAR, SPL. GOVERNMENT PLEADER
              GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 11.10.2023, ALONG WITH WP(C).31672/2018 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) Nos.31672 of 2018 & conn. cases
                                          3



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
  WEDNESDAY, THE 11TH DAY OF OCTOBER 2023 / 19TH ASWINA, 1945
                    WP(C) NO. 32693 OF 2018
PETITIONERS:

      1       KESAVAN NAIR.P
              AGED 49 YEARS
              JUNIOR CLERK, THIRUVITHAMKOOR SAHAKARANA SANGHAM,
              KAUSTHUBHAM, MALICONAM, VELLANAD P.O., NEDUMANGAD,
              THIRUVANANTHAPURAM.
      2       C.T.SYAM,
              AGED 1 YEARS
              SENIOR CLERK, THIRUVANANTHAPURAM SERVICE CO-OPERATIVE
              BANK, SYAM NIVAS, POOJAPPURA P.O., THIRUVANANTHAPURAM.
      3       V.S.GOPAKUMAR,
              AGED 1 YEARS
              APPRAISER, THIRUVANANTHAPURAM TALUK CO-OPERATIVE URBAN
              BANK, MADHAVAM, ODANKUZHY LANE, THIRUMALA P.O.,
              THIRUVANANTHAPURAM.
              BY ADV S.MANU

RESPONDENTS:

      1       STATE OF KERALA
              REPRESENTED BY THE SECRETARY, DEPARTMENT OF
              CO-OPERATION, SECRETARIAT, THIRUVANANTHAPURAM - 695
              014.
      2       THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
              JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION, THYCAUD P.O.,
              THIRUVANANTHAPURAM-14.
              BY ADV GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 11.10.2023, ALONG WITH WP(C).31672/2018 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) Nos.31672 of 2018 & conn. cases
                                          4




                                   JUDGMENT

[WP(C) Nos.31672/2018, 31406/2018, 32693/2018]

Sri.P.V. Baby, the learned counsel, submits that the prayer sought for in

these writ petitions has become infructuous.

The writ petitions are dismissed as infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE

SKP W.P.(C) Nos.31672 of 2018 & conn. cases

APPENDIX OF WP(C) 31406/2018

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF CIRCULAR NO.E.M.(1) 17431/18 DATED 17/09/2018 ISSUED BY THE 2ND RESPONDENT.

W.P.(C) Nos.31672 of 2018 & conn. cases

APPENDIX OF WP(C) 32693/2018

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE CIRCULAR DATED 16.08.2018 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE ORDER DATED 11.09.2018 ISSUED BY THE ADDITIONAL SECRETARY(FINANCE), GOVERNMENT OF KERALA.

EXHIBIT P3 TRUE COPY OF THE CIRCULAR DATED 17.09.2018 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DATED 20.09.2018 SUBMITTED BY THE PETITIONER'S UNION TO THE 2ND RESPONDENT.

W.P.(C) Nos.31672 of 2018 & conn. cases

APPENDIX OF WP(C) 31672/2018

PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE PHOTOCOPY OF THE GOVERNMENT ORDER DATED 11.9.2018 ISSUED BY THE GOVERNMENT. EXHIBIT P2 A TRUE PHOTOCOPY OF THE CIRCULAR NO.42/2018 DATED 16.8.2018 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P3 A TRUE PHOTOCOPY OF THE CIRCULAR NO.47/2018 DATED 17.9.2018 ISSUED BY THE 2ND RESPONDENT.

 
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