Somarajan vs Santhosh Kumar
2023 Latest Caselaw 11704 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
   THURSDAY, THE 16TH DAY OF NOVEMBER 2023 / 25TH KARTHIKA, 1945
                     O.P.(C) NO.2378 OF 2023
O.S. NO.280/2018 OF MUNSIFF COURT, KARUNAGAPPALLY, KOLLAM.
PETITIONER/1ST DEFENDANT:

          SOMARAJAN,
          AGED 58 YEARS, S/O. PARAMESWARAN ACHARY,
          PANACHOOR VEETTIL,
          VAYANAKATHU KARAYMA MURI,
          OACHIRA VILLAGE, KARUNAGAPPALLY TALUK,
          KOLLAM DISTRICT, PIN-690 526.

          BY ADVS.
          K.SIJU
          S.ABHILASH
          ANJANA KANNATH


RESPONDENTS/PLAINTIFFS & 2ND DEFENDANT:

    1     SANTHOSH KUMAR,
          AGED 53 YEARS, S/O. PARAMESWARAN ACHARY,
          PANACHOOR VEETTIL,
          VAYANAKATHU KARAYMA MURI, OACHIRA VILLAGE,
          KARUNAGAPPALLY TALUK, KOLLAM DISTRICT, PIN-690 526.

    2     SATHEESH KUMAR,
          AGED 50 YEARS, S/O. PARAMESWARAN ACHARY,
          PANACHOOR VEETTIL,
          VAYANAKATHU KARAYMA MURI, OACHIRA VILLAGE,
          KARUNAGAPPALLY TALUK, KOLLAM DISTRICT, PIN-690 526.

    3     SANIL KUMAR,
          AGED 47 YEARS, S/O. PARAMESWARAN ACHARY,
          PANACHOOR VEETTIL,
          VAYANAKATHU KARAYMA MURI, OACHIRA VILLAGE,
          KARUNAGAPPALLY TALUK, KOLLAM DISTRICT, PIN-690 526.

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 16.11.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     -2-
O.P.(C) NO.2378 OF 2023




                               JUDGMENT

Dated this the 16th day of November, 2023

The 1st defendant in O.S.No.280/2018 of the

Munsiff Court, Karunagappally is the petitioner.

He seeks early disposal of the said suit.

2. This Court called for a report from the

Munsiff concerned. As per the report dated

07.11.2023, the Munsiff seeks a period of four

months to dispose of the suit.

In view of the report of the learned Munsiff,

there will be a direction to dispose of

O.S.No.280/2018 as expeditiously as possible, at

any rate, within a period of four months from the

date of receipt of a copy of this judgment.

Sd/-

C. JAYACHANDRAN JUDGE bpr

O.P.(C) NO.2378 OF 2023

APPENDIX OF OP(C) 2378/2023

PETITIONER'S EXHIBITS

Exhibit P1 THE COPY OF PLAINT IN O.S NO.280/2018 DATED 16.7.2018 FILED BEFORE THE MUNSIFF COURT, KARUNAGAPPALLY

Exhibit P2 THE COPY OF WRITTEN STATEMENT FILED BY THE PETITIONER/1ST DEFENDANT IN O.S NO.280/2018 DATED 22.3.2019

Exhibit P3 THE COPY OF TREATMENT CERTIFICATE OF THE PETITIONER ISSUED FROM REGIONAL CANCER CENTRE, THIRUVANANTHAPURAM DATED 13.7.2023

Exhibit P4 THE COPY OF CASE STATUS DOWNLOADED FROM THE E-COURT SERVICES DATED 22.8.2023 IN O.S NO.280/2018 ON THE FILE OF MUNSIFF COURT, KARUNAGAPPALLY