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K.T Jacob vs The District Registrar
2023 Latest Caselaw 5959 Ker

Citation : 2023 Latest Caselaw 5959 Ker
Judgement Date : 24 May, 2023

Kerala High Court
K.T Jacob vs The District Registrar on 24 May, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                        WP(C) NO. 11354 OF 2023
PETITIONER/S:

          K.T JACOB,
          S/O.THOMAS,
          KULATHUNKAL HOUSE, CHITTAR VILLAGE, PATHANAMTHITTA, PIN
          - 689663
          BY ADVS.
          ABRAHAM SAMSON
          LOVELY SAMSON
          SAFAL P. SALIM


RESPONDENT/S:

    1     THE DISTRICT REGISTRAR
          REGISTRATION DEPARTMENT, 7Q7RH4, VALANCHUZHY,
          PATHANAMTHITTA DISTRICT, PIN - 689645
    2     THE SUB REGISTRAR
          SUB REGISTRAR OFFICE, RANNI, PERUNAD, PATHANAMTHITTA
          DISTRICT, PIN - 689711
          BY SMT.DEEPA V.GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.11354 of 2023
                                 2




                         JUDGMENT

It is submitted by the learned counsel for the

petitioner that this writ petition has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

Sd/-

GOPINATH P., JUDGE rkj

 
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