B.V. Julies vs Priyesh.R
2023 Latest Caselaw 5888 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
             THE HONOURABLE MR.JUSTICE N.NAGARESH
   WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                 CON.CASE(C) NO. 107 OF 2023
 AGAINST THE ORDER/JUDGMENTWP(C) 21990/2021 OF HIGH COURT OF
                            KERALA
PETITIONER/PETITIONERS IN WP(C) NO.21990/2021:

    1     B.V. JULIES
          AGED 70 YEARS, S/O VARGHESE,PROPRIETOR JULIES &
          CO.,MAIN ROAD, CHALAKUDY, THRISSUR, PIN - 680 307.

    2     K.O. GEORGE
          AGED 59 YEARS, S/O OUSEPP, G.K INDUSTRIES,
          SREEMOLA NAGAR, ALUVA, ERNAKULAM, PIN - 683 580.

    3     JOSE.P.C
          AGED 59 YEARS, S/O CHERIYAN, JOSE ELECTRICAL WORKS,
          PULIYANAM ALUVA, ERNAKULAM, PIN - 683 572.

    4     THOMAS.K.S
          AGED 51 YEARS, S/O SEBASTIAN, MARIYA ELECTRICAL
          WORKS, MELADOOR, THRISSUR, PIN - 680 741.

    5     MUHAMMED ALI. V.U
          AGED 83 YEARS, S/O V.K UMMER, VEZHAPILLI
          ENGINEERING INDUSTRIES,
          U.C COLLEGE P.O, ALUVA, ERNAKULAM, PIN - 683 102.

    6     FRANCIS PINHERO
          AGED 57 YEARS, S/O ROCKEY PINHERO, ARIES
          ENGG.WORKS, ANNANAD P.O, THRISSUR, PIN - 680 309.

    7     R.A. ANTONY
          ANTONY ELECTRICALS, ALUVA, PIN - 680101
          BY ADVS.
               K.S.SMITHA
               G.HARIHARAN
               M.V.VIPINDAS
               PRAVEEN.H.
               AMAL DEV D
               T.T.SHANIBA
 Con.Case (C) No.107 of 2023          2

                  NIKITA NAIR C.S.
                  REVATHI P.M.


RESPONDENT/CONTEMNOR:

            PRIYESH.R
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
            THE CHIEF ENGINEER, IRRIGATION & ADMINISTRATION,
            PUBLIC OFFICE BUILDING, THIRUVANANTHAPURAM,
            PIN - 695 033.


OTHER PRESENT:

            devisree.r- g.p


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.05.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case (C) No.107 of 2023          3

                              JUDGMENT

Dated this the 24th day of May, 2023

Counsel for the petitioners submits that the directions

contained in the judgment dated 23.11.2021 in W.P.(C) No.21990

of 2021 stand complied with and therefore no further orders are

required in the Contempt of Court Case.

Recording the submission, the Contempt of Court Case

is Closed.

Sd/-

N.NAGARESH JUDGE AMR

APPENDIX OF CON.CASE(C) 107/2023

PETITIONERS' ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 23/11/2021 IN WP(C) NO. 21990/2021.

Annexure A2 A TRUE COPY OF THE JUDGMENT DATED 19/08/2022 IN CONT. CASE (C).NO. 1167/2022.

Annexure A3 A TRUE COPY OF THE COVERING LETTER DATED 23/12/2021.

Annexure A4 TRUE COPY OF THE POSTAL RECEIPT EVIDENCING DISPATCH ON ANNEXURE A3 LETTER.

Annexure A5 TRUE COPY OF THE POSTAL ACKNOWLEDGMENT CARD EVIDENCING ANNEXURE A3 LETTER ALONG WITH THE SUPPORTING DOCUMENTS.