Shiju Kalayil vs Regional Transport Officer
2023 Latest Caselaw 5732 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
        TUESDAY, THE 16TH DAY OF MAY 2023 / 26TH VAISAKHA, 1945
                       WP(C) NO. 15836 OF 2023


PETITIONER:

            SHIJU KALAYIL,
            AGED 41 YEARS, S/O JACOB,
            KALAYIL HOUSE, CHUVANNAMANNU P.O.,
            THRISSUR DISTRICT - 680 652.

            BY ADVS.
            G.HARIHARAN
            PRAVEEN.H.
            K.S.SMITHA
            V.R.SANJEEV KUMAR
            GENTLE C.D.
            BIJOY SAM GEORGE


RESPONDENTS:

    1       REGIONAL TRANSPORT OFFICER
            REGIONAL TRANSPORT OFFICE,
            AYYANTHOLE THRISSUR, PIN - 680003.

    2       TRANSPORT COMMISSIONER
            TRANS TOWERS, VAZHUTHACAUD,
            THIRUVANANTHAPURAM, PIN - 695014.

            BY SRI.V.S. SREEJITH, GOVT. PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C)No.15836 OF 2023

                                 -:2:-



                         J U D G M E N T

Dated this 16th day of May, 2023

Though the writ petition was filed seeking

limited prayer, when the matter was taken up, the

learned counsel for the petitioner confined his

relief to the limited extent of directing the 1st

respondent to consider and pass orders on Ext P2

within a time frame.

2. Accordingly, there will be a direction to

the 1st respondent to consider and pass orders on

Ext P2, after affording an opportunity of hearing to

the petitioner, in accordance with law, within a

period of three weeks from the date of receipt of a

copy of this judgment.

The writ petition is disposed of as above.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE TR W.P(C)No.15836 OF 2023

APPENDIX OF WP(C) 15836/2023

PETITIONER'S EXHIBITS:-

EXHIBIT P1 A TRUE COPY OF THE REGISTRATION PARTICULARS OF VEHICLE NO.KL-45F-3037 EXHIBIT P2 A TRUE COPY OF THE REQUEST DATED 27.03.2023 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT EXHIBIT P3 A TRUE COPY OF THE ORDER NO. SO (ORD) NO.205/2019/TRANS DATED 09.05.2019 ISSUED BY THE GOVERNMENT OF KERALA SUSPENDING SRI.M.P.AJITHKUMAR DEPUTY TRANSPORT COMMISSIONER CENTRAL ZONE-I, THRISSUR EXHIBIT P4 A TRUE COPY OF THE APPLICATION DATED 05.04.2023 FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT UNDER RIGHT TO INFORMATION ACT EXHIBIT P5 A TRUE COPY OF THE REPLY DATED 29.04.2023 ISSUED BY THE PUBLIC OFFICER ATTACHED TO THE 1ST RESPONDENT OFFICE EXHIBIT P6 A TRUE COPY OF THE FIR REGISTERED AS CRIME NO.314/2023 OF ALATHUR POLICE STATION ON A COMPLAINT MADE BY THE 1ST RESPONDENT AGAINST THE PETITIONER AND THREE OTHERS EXHIBIT P7 A TRUE COPY OF THE ORDER MADE IN CRL.M.C.NO.1211/2023 DATED 11.04.2023 IN CRIME NO.314/2023 OF ALATHUR POLICE STATION BY THE ADDITIONAL SESSIONS JUDGE II. PALAKKAD DIVISION EXHIBIT P8 A TRUE COPY OF THE COMPLAINT DATED 18.03.2023 FILED BY THE PETITIONER BEFORE THE GOVERNMENT OF KERALA EXHIBIT P9 A TRUE PHOTO GRAPH OF THE VEHICLE MENTIONED IN EXHIBIT.P1 WHICH WAS PRODUCED FOR CONDUCTING FITNESS TEST ON 21.02.2023 AT THE OFFICE OF THE 1ST RESPONDENT

RESPONDENT'S EXHIBITS:- NIL