Kerala High Court
Shanmughan Kp vs Banseera on 16 May, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE C.S.DIAS
Tuesday, the 16th day of May 2023 / 26th Vaisakha, 1945
CM.APPL.NO.1/2023 IN WA NO. 933 OF 2023
AGAINST JUDGMENT DATED IN 24/02/2023 IN WP(C) 18929/2022 OF THIS COURT
APPELLANT/ADDL 7TH RESPONDENT:
SHANMUGHAN K.P, S/O CHERIYATHAN,AGED 60 YEARS, KEDAR HOUSE,
KUNNAPPALLY P.O, PERINTHALMANNA, MALAPPURAM DISTRICT- 679 322.
RESPONDENTS/PETITIONERS 1 TO 10/RESPONDENTS 1 TO 6:
1. BANSEERA, D/O MOOSA, AGED 30 YEARS, MUTHEDAN HOUSE, KARINCHAPPADI,
RAMAPURAM P.O, MAKKARAPARAMBU, MALAPPURAM DISTRICT -676507
2. ABOO THAHIR, S/O HUSSAIN, AGED 21 YEARS, KODAPPANAKKAL HOUSE,
PUZHAKKATTIRI P.O, RAMAPURARN, MALAPPURAM - 679321
3. MOHAMMEDALI,S/O KUNHEEL, AGED 52 YEARS, KANAKKAYIL HOUSE, PANG P.O,
KURUVA, MALAPPURAM DT - 679338
4. UNAIS, S/O UNEENKUTTY, AGED 28 YEARS, KALLANKUNNAN HOUSE,
PUZHAKKATTIRI P.O, MALAPPURAM -679321.
5. SHANMUGHAN, S/O BALAKRISHNA MENON, AGED 56 YEARS, PULLALIL HOUSE,
VALAMBUR P.O, ANGADIPURAM, MALAPPURAM DT - 679322
6. SURESH, S/O NARAYANAN EZHUTHACHAN, AGED 36 YEARS, PARAYANCHOLA
HOUSE, ANAMANGAD P.O, MALAPPURAM DISTRICT - 679357
7. JINESH THOMAS, S/O THOMAS, AGED 39 YEARS, MEEMPILLIL HOUSE,
PARIYARAM P.O, ANGADIPPURAM, MALAPPURAM DT - 679322
8. PRASAD. P.V, S/O BALAKRISHNAN NAIR, AGED 48 YEARS, PUTHENVEETTIL
HOUSE, PATHAIKKARA P.O, PERINTHALMANNA, MALAPPURAM DT - 679322
9. MOITHU, S/O KUNHALAN, AGED 54 YEARS, KODALIL HOUSE, ELAMKULAM P.O,
MALAPPURAM, DISTRICT , - 679321
10. MUHAMMED BASHEER, S/O MAIDU, AGED 42 YEARS, KARAKUZHIYIL HOUSE,
PARIYAPURAM P.O, ANGADIPPURAM, MALAPPURAM DISTRICT - 676302
11. STATE OF KERALA REPRESENTED BY SECRETARY, FOOD & CIVIL SUPPLY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001
12. THE DIRECTOR OF CIVIL SUPPLIES, OFFICE OF THE DIRECTOR OF CIVIL
SUPPLIES PUBLIC OFFICE BUILDING, OPP. MUSEUM, VIKAS BHAVAN.P.O,
THIRUVANANTHAPURAM - 685033
13. THE COMMISSIONER OF CIVIL SUPPLIES, OFFICE OF THE COMMISSIONER OF
CIVIL SUPPLIES, PUBLIC OFFICE BUILDING. OPP. MUSEUM, VIKAS
BHAVAN.P.O, THIRUVANANTHAPURAM - 685033
14. THE DISTRICT COLLECTOR MALAPPURAM, COLLECTORATE, CIVIL STATION
MALAPPURAM UP HILL, MALAPPURAM DISTRICT - 676505
15. THE DISTRICT SUPPLY OFFICER, DISTRICT SUPPLY OFFICE, MALAPPURAM
CIVIL STATION,UP HILL, MALAPPURAM, PIN - 676505
16. THE TALUK SUPPLY OFFICER, TALUK SUPPLY OFFICE, PERINTHALMANNA PO ,
MALAPPURAM DISTRICT PIN - 679322
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 38 days in filing the writ appeal.
This Application coming on for orders on 16/05/2023 upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of M/S.P.K.SANTHAMMA & JISHA P.C., Advocates for the
petitioner and Government Pleader for R11 to R16, the court on the same
day passed the following:
1
ANIL K. NARENDRAN & C.S.DIAS, JJ.
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W.A.No.933 of 2023
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Dated this the 16th day of May, 2023
ORDER
Anil K. Narendran, J.
C.M.Appl.No.1 of 2023
During the course of arguments, the learned counsel on both
sides would point out that the 5th respondent alone is the contesting
party respondent.
In such circumstances, service of notice on respondents 1 to 4
and 6 to 10 is dispensed with.
Having considered the averments in the affidavit filed in
support of this application and also the submissions made by the
learned counsel for the appellant and also the learned counsel for
the 5th respondent, we find that the appellant has made out
sufficient cause for condonation of delay of 38 days in filing the
appeal.
In the result, this application is allowed.
W.A.No.933 of 2023
List the appeal for admission on 19.05.2023.
Sd/-
ANIL K. NARENDRAN, JUDGE
Sd/-
C.S.DIAS, JUDGE
MIN
16-05-2023 /True Copy/ Assistant Registrar
