Shinod Mullapally vs The Secretary
2023 Latest Caselaw 5588 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
     THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
  FRIDAY, THE 12TH DAY OF MAY 2023 / 22ND VAISAKHA, 1945
                 WP(C) NO. 15716 OF 2023
PETITIONER:

         SHINOD MULLAPALLY
         AGED 35 YEARS
         THEROTH HOUSE, KAPPAD P.O., KANNUR, PIN - 670006
         BY ADV I.DINESH MENON


RESPONDENT:

         THE SECRETARY
         REGIONAL TRANSPORT AUTHORITY, REGIONAL TRANSPORT
         OFFICE, CIVIL STATION P.O., KANNUR, PIN - 670001
OTHER PRESENT:

         BY SMT.PARVATHY K (G.P.)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.05.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) No. 15716 of 2023

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               SHOBA ANNAMMA EAPEN, J.
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                  WP.(C) No. 15716 of 2023
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            Dated this the 12th day of May, 2023


                          JUDGMENT

The petitioner is an existing stage carriage

operator on the route Kannur HQ hospital-

Panayathamparamba, in respect of a stage carriage

bearing registration No.KL-13 V 3984. The petitioner

submitted Ext.P2 request before the respondent for

revision of timings, which is pending consideration. The

limited prayer of the petitioner is to direct the

respondent to consider the same.

2. I have heard the learned counsel for the

petitioner and the learned Government Pleader.

3. Considering the limited relief sought for

in the writ petition, this Court is of the view that the

writ petition can be disposed of, with a direction to the WP(C) No. 15716 of 2023

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respondent to consider and pass appropriate orders on

Ext.P2 application, as expeditiously as possible, at any

rate, within a period of two weeks from the date of

receipt of a copy of this judgment, after affording an

opportunity of hearing to the petitioner and affected

parties, if any.

The writ petition is disposed of, as above.

Sd/-

SHOBA ANNAMMA EAPEN,

JUDGE MBS/ WP(C) No. 15716 of 2023

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APPENDIX OF WP(C) 15716/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TIMING SHEET ISSUED TO THE PETITIONER IN RESPECT OF KL-13- V-3984 DATED 24.01.2023 Exhibit P2 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT ON 25.04.2023 Exhibit P3 A TRUE COPY OF JUDGMENT IN WP[C] NO.10755/2023 DATED 28.03.2023