R.Sreevivasan vs Senior Supdt. Of Post Office
2023 Latest Caselaw 4320 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
   FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
                        OP NO. 11613 OF 1999
PETITIONER:

          R.SREEVIVASAN
          BY ADV SRI.G.SASIDHARAN CHEMPAZHANTHIYIL


RESPONDENT:

          SENIOR SUPDT. OF POST OFFICE


          BY SRI.S.MANU, DSGI

     THIS ORIGINAL PETITION HAVING COME UP FOR ADMISSION ON
31.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP No.11613 of 1999

                                     2




                     MOHAMMED NIAS. C.P.,J
                             -----------
                         OP No.11613 of 1999
                        ------------------
                 Dated this the 31st day of March, 2023


                               JUDGMENT

Learned counsel for the parties submit that they do not have any

instructions in the matter. At this distance of time, there is no likelihood

of the reliefs sought in the above case surviving. Accordingly, the original

petition is closed without prejudice to the right of the parties to file an

application seeking restoration, if there is anything surviving for

consideration on the basis of the cause of action urged in the above case.

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/31.3.2023