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Muhammed Ashraf vs State Of Kerala
2023 Latest Caselaw 4187 Ker

Citation : 2023 Latest Caselaw 4187 Ker
Judgement Date : 31 March, 2023

Kerala High Court
Muhammed Ashraf vs State Of Kerala on 31 March, 2023
WP(C) NO. 14231 OF 2021             1



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
                          WP(C) NO. 14231 OF 2021
PETITIONER/S:

              MUHAMMED ASHRAF,
              AGED 56 YEARS
              S/O.KUNHAMMAD HAJI, AYISHA MAHAL, IRINGAL P.O.,
              KOTTAKKAL, KOZHIKODE DISTRICT.

              BY ADVS.
              M.SASINDRAN
              V.VENUGOPAL



RESPONDENT/S:

      1       STATE OF KERALA,
              REPRESENTED BY SECRETARY TO THE GOVERNMENT,
              DEPARTMENT OF GENERAL EDUCATION, SECRETARIAT,
              THIRUVANANTHAPURAM, PIN-695 001.

      2       THE DIRECTOR OF GENERAL EDUCATION,
              JAGATHI, THIRUVANANTHAPURAM, PIN-695 014.

      3       THE DEPUTY DIRECTOR OF EDUCATION,
              KOZHIKODE, PIN-673 001.

      4       THE DISTRICT EDUCATIONAL OFFICER,
              VADAKARA, KOZHIKODE, PIN-673 014.

      5       THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
              EDUCATION,
              THEKKEPURAM, KUTTICHIRA, KOZHIKODE, PIN-673 001.

      6       THE MANAGER
              KUNHALI MARAKKAR HIGHER SECONDARY SCHOOL,
              KOTTAKKAL, IRINGAL P. O., KOZHIKODE DISTRICT, PIN -
 WP(C) NO. 14231 OF 2021                  2


              673 521.

      7       SAINABA
              D/O. KUNHAMMED HAJI, IRINGAL P. O., 'SAFA',
              IRINGAL, KOZHIKODE DISTRICT, PIN - 673 523.

      8       A. M. SALAHUDEEN
              S/O. KUNHAMMED HAJI, ALNOOR POST, IRINGAL P. O.,
              KOYILANDY, KOZHIKODE DISTRICT, PIN - 673 523.

      9       THE PRINCIPAL
              KUNHALI MARAKKAR HIGHER SECONDARY SCHOOL,
              KOTTAKKAL, IRINGAL P. O., KOZHIKODE DISTRICT, PIN -
              673 521.

              BY ADVS.
              ADVOCATE GENERAL OFFICE KERALA
              R.K.MURALEEDHARAN



OTHER PRESENT:

              SMT.NISHA BOSE, SR.GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   31.03.2023,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 14231 OF 2021          3




                     P.V.KUNHIKRISHNAN, J
                   -------------------------------------
                    W.P.(C) No.14231 of 2021
                  --------------------------------------
              Dated this the 31st day of March, 2023


                            JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

 
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