Shailaja T vs Manappuram Home Finance Ltd
2023 Latest Caselaw 4148 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
                        WP(C) NO. 7642 OF 2022
PETITIONERS:

    1     SHAILAJA T
          THAYILYADATH HOUSE, BUTT ROAD,
          CHUNGAM, CALICUT WEST HILL,
          KOZHIKODE DISTRICT, PIN - 673005.

    2     VEERENDRAKUMAR T
          THAYILYADATH HOUSE, BUTT ROAD,
          CHUNGAM, CALICUT WEST HILL,
          KOZHIKODE DISTRICT, PIN - 673005.

    3     SHEEJA
          THAYILYADATH HOUSE, BUTT ROAD,
          CHUNGAM, CALICUT WEST HILL,
          KOZHIKODE DISTRICT, PIN - 673005.

          BY ADV I.SHEELA DEVI



RESPONDENTS:

    1     MANAPPURAM HOME FINANCE LTD.
          JAFARKHAN COLONY, NEAR BHIMA JEWELLARY,
          MAVOOR ROAD, KOZHIKODE - 673003,
          REPRESENTED BY THE BRANCH MANAGER.

    2     AUTHORISED OFFICER
          MANAPPURAM HOME FINANCE LTD,
          JAFARKHAN COLONY, NEAR BHIMA JEWELLARY,
          MAVOOR ROAD, KOZHIKODE - 673003.

          BY ADVS.
          HARIKUMAR C
          SANDRA SUNNY(K/926/2020)
          ARUN KUMAR M.A(K/1197/2021)




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 7642 OF 2022
                                    2




                             T.R. RAVI, J.
              --------------------------------------------
                     W. P. (C). No.7642 of 2022
               --------------------------------------------
                Dated this the 31st day of March, 2023

                              JUDGMENT

When the case is taken up today, it is submitted that the loan

account has already been closed. No further orders are required in

this writ petition. The writ petition is closed.

Sd/-

T.R. RAVI JUDGE Pn WP(C) NO. 7642 OF 2022

APPENDIX OF WP(C) 7642/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE LOAN ACCOUNT STATEMENT ISSUED ON 24.06.2021 BY THE 1ST RESPONDENT TO THE 1ST PETITIONER.

Exhibit P2 TRUE COPY OF THE NOTICE DATED 09.08.2021 ISSUED BY THE 1ST RESPONDENT BANK TO THE 1ST PETITIONER.

Exhibit P3 TRUE COPY OF THE PETITION DATED 09.09.2021 SUBMITTED BY THE 2ND PETITIONER BEFORE THE CITY POLICE COMMISSIONER, KOZHIKODE.

Exhibit P4 TRUE COPY OF THE PETITION DATED 09.09.2021 SUBMITTED BY THE 2ND PETITIONER BEFORE THE SUB INSPECTOR OF POLICE, NADAKKAVU POLICE STATION, KOZHIKODE.

Exhibit P5 TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT DATED 11.09.2021 ISSUED FROM THE OFFICE OF THE SUB INSPECTOR OF POLICE, NADAKKAVU POLICE STATION, KOZHIKODE.

Exhibit P6 TRUE COPY OF THE NOTICE OF INSPECTION DATED 24.02.2022 IN C.M.P NO. 985/2021 ISSUED BY THE CHIEF JUDICIAL MAGISTRATE COURT, KOZHIKODE THROUGH ADVOCATE COMMISSIONER.