Vikraman vs Aswathy
2023 Latest Caselaw 4073 Ker

RFA No.128/2022                                  1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                           THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Thursday, the 30th day of March 2023 /9th Chaithra, 1945
                            IA.NO.1/2022 IN RFA NO. 128 OF 2022

                            OS 251/2011 OF SUB COURT, ATTINGAL

   PETITIONER/APPELLANT:

          VIKRAMAN, S/O.ANANTHARAMAN, AGED 54 YEARS, RESIDING AT A.R.BHAVAN,
          PERUMKUZHI DESOM, AZHOOR VILLAGE., THIRUVANANTHAPURAM REPRESENTED BY
          HIS POWER OF ATTORNEY HOLDER MANULAL S/O.MANIYAN, AGED 32 YEARS,
          MANJU BHAVAN, KADINAKULAM VILLAGE, PUTHUKURICHY.P.O,
          THIRUVANANTHAPURAM-695303.

   RESPONDENTS/RESPONDENTS:

      1. ASWATHY, D/O. SELVAN ACHARI, AGED 26 YEARS, RESIDING AT SELVAS,
         MUTTAPPALAM DESOM, AZHOOOR VILLAGE, CHIRAYINKEEZH TALUK NOW RESIDING
         AT T.S.BHAVAN, KAVIYAKODE, CHIRAKALAM, CHANGA P.O, VELLANAD VILLAGE,
         THIRUVANANTHAPURAM-695542.

    AND OTHERS

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to judgment and decree dated 22/09/2020 in
   O.S.No.251/2011 of the Sub Court, Attingal, pending final disposal of this
   Regular First Appeal.

        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 3/03/2023 and upon hearing the arguments of M/S.G.P.SHINOD,
   GOVIND PADMANAABHAN, AJIT G ANJARLEKAR, ATUL MATHEWS, Advocates for the
   petitioners and of M/S.M.P.RAMNATH, BEPIN PAUL, SANDHYA S., SHALU
   VARGHESE, K.S.AKSHAY MOHAN, SEBASTIAN K.J., P.RAJESH KOTTAKAL, VARGHESE
   VARGHESE M., DEEPAK S.,ANTONY THARIAL, GENTLE E.D., Advocates for R1 and
   R2,,M.DINESH Advocate for R8 the court passed the following:

                                            ORDER

Interim order is extended till 2/6/2023.

Sd/- P.SOMARAJAN, JUDGE

30-03-2023 /True Copy/ Assistant Registrar