K.Sathyan vs S.I. Of Police,Kozhikode Rural
2023 Latest Caselaw 4071 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                     WP(C) NO. 31470 OF 2005
PETITIONER:

            K.SATHYAN
            VATTAKANDIYIL HOUSE,, PUTHUR.P.O,
            KODUVALLY VIA,, KOZHIKODE.
            BY ADV SRI.T.G.RAJENDRAN


RESPONDENTS:

    1       S.I. OF POLICE,KOZHIKODE RURAL
            THIRUVAMBADI, KOZHIKODE RURAL.
    2       STATE OF KERALA
            REP. BY CHIEF SECRETARY, SECRETARIAT,,
            TRIVANDRUM.


            BY SRI.JOSHY THANNICKAMATTOM, GP

     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   30.03.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C)No.31470 of 2005

                                     2




                     MOHAMMED NIAS. C.P.,J
                             -----------
                        WP(C)No.31470 of 2005
                        ------------------
                 Dated this the 30th day of March, 2023


                              JUDGMENT

Learned counsel for the petitioner submits that the matter has

become infructuous. Hence, the writ petition is dismissed as

infructuous.

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/30.3.2023