Anil.V.G vs Authorised Officer
2023 Latest Caselaw 4060 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                 &
       THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                      WA NO. 560 OF 2023
  JUDGMENT DATED 07.03.2023 IN WP(C) 7734/2023 OF HIGH
                        COURT OF KERALA
APPELLANT/PETITIONER:

          ANIL.V.G, AGED 52 YEARS, S/O GANGADHARAN,
          VADAKOOT HOUSE., PORKALANGADU P.O, THRISSUR, PIN
          - 680517

          BY ADV JOHNSON JOSE PANJIKKARAN



RESPONDENTS/RESPONDENTS:

   1      AUTHORISED OFFICER
          KERALA STATE CO-OPERATIVE BANK LTD
          KOVILAKATHUMPADAM, THIRUVAMBADY P.O THRISSUR
          (ERSTWHILE THRISSUR DISTRICT CO-OPERATIVE BANK),
          PIN - 680022

   2      THE BRANCH MANAGER
          KUNNAMKULAM BRANCH THRISSUR DISTRICT CO-
          OPERATIVE BANK KUNNAMKULAM- (ERSTWHILE THRISSUR
          DISTRICT CO-OPERATIVE BANK), PIN - 680503

          BY ADV P.C.SASIDHARAN


       THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
30.03.2023,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WA NO. 560 OF 2023
                             ..2..

                          JUDGMENT

A. MUHAMED MUSTAQUE, J.

The appellant is the writ petitioner.

2. The writ petition was filed challenging SARFAESI

proceedings. The learned Single Judge dismissed

the writ petition, noting that the petitioner had

already availed instalment facilities based on

the orders of this Court in an earlier round of

litigation.

3. We thought some leniency should be bestowed and

directed the appellant to pay Rs.4,00,000/- on or

before 29.03.2023, which he could not remit. He

only paid Rs.2,52,500/-. We find no reason to

interfere with the impugned judgment.

The appeal fails and accordingly, it is

dismissed.

Sd/-

A. MUHAMED MUSTAQUE

JUDGE

Sd/-

SHOBA ANNAMMA EAPEN

JUDGE bka/-

WA NO. 560 OF 2023 ..3..

APPENDIX OF WA 560/2023

PETITIONER EXHIBITS

Exhibit P2 TRUE ENGLISH TRANSLATION OF EXHIBIT translation P2