R.Mayakrishnan vs State Of Kerala
2023 Latest Caselaw 4052 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
       THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                       RP NO. 402 OF 1997
 AGAINST THE ORDER/JUDGMENT IN OP 11764/1996 OF HIGH COURT
                             OF KERALA
REVIEW PETITIONER:

         R.MAYAKRISHNAN
         BY ADV SRI.M.V.JOSEPH


RESPONDENT:

         STATE OF KERALA
         BY ADV SRI.O.V.RADHAKRISHNAN SR.
         BY SRI.JOSHY THANNICKAMATTOM, GP



     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
30.03.2023,   THE    COURT   ON   THE    SAME   DAY   DELIVERED   THE
FOLLOWING:
 RP No. 402 OF 1997

                                     2




                     MOHAMMED NIAS. C.P.,J
                             -----------
                           RP No.402 of 1997
                        ------------------
                 Dated this the 30th day of March, 2023


                                ORDER

Learned counsel for the parties submit that they do not have any

instructions in the matter. At this distance of time, there is no likelihood

of the reliefs sought in the above case surviving. Accordingly, the

review petition is closed without prejudice to the right of the parties to

file an application seeking restoration, if there is anything surviving for

consideration on the basis of the cause of action urged in the above

case.

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/30.3.2023