Renjith P.P vs The Authorised Officer, Pnb ...
2023 Latest Caselaw 4043 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                        WP(C) NO. 8724 OF 2023
PETITIONERS:

    1     RENJITH P.P.
          AGED 47 YEARS
          S/O.PURUSHOTHAMAN, PUTHUSSERIYIL HOUSE, NETTOOR P.O.,
          NEAR KUMARAPURAM SUBRAMANYA TEMPLE, NETTOOR,
          ERNAKULAM., PIN - 682040

    2     AMBILI C.A
          AGED 40 YEARS
          W/O RANJITH P.P , PUTHUSSERIYIL HOUSE, NETTOOR P.O.,
          NEAR KUMARAPURAM SUBRAMANYA TEMPLE, NETTOOR, ERNAKULAM,
          PIN - 682040., PIN - 682040

          BY ADVS.
          DILEEP VARGHESE
          TESMY VARGHEESE



RESPONDENTS:

    1     THE AUTHORISED OFFICER, PNB HOUSING FINANCE LTD.
          48/559C, 1ST FLOOR, RP ARCADE THAMMANAM LANE,
          PONNURUNNI, VYTTILA P.O., PIN - 682019

    2     THE MANAGER, PNB HOUSING FINANCE LTD.,
          48/559C, 1ST FLOOR, RP ARCADE THAMMANAM LANE,
          PONNURUNNI, VYTTILA P.O., PIN - 682019

          BY ADVS.
          P.PAULOCHAN ANTONY, SC
          G.AJITH KUMAR




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8724 OF 2023                 2




                                T.R. RAVI, J.
                 --------------------------------------------
                          W.P.(C).No.8724 of 2023
                  --------------------------------------------
                   Dated this the 30th day of March, 2023


                                JUDGMENT

See the order dated 17.03.2023. When the case is taken up

today, it is submitted that the petitioners have not remitted the sum

of Rs.5,00,000/- as directed. No further orders can be granted in this

writ petition.

This writ petition stands dismissed.

Sd/-

T.R.RAVI JUDGE

LEK

APPENDIX OF WP(C) 8724/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE JUDGEMENT IN WP (C) NO.151/2022 OF HONORABLE HIGH COURT OF KERALA DATED 19.12.2022.

Exhibit P2 TRUE COPY OF THE NOTICE ISSUED BY ADVOCATE COMMISSIONER DATED 09.03.2023