Manoj C.N vs Union Bank Of India
2023 Latest Caselaw 4019 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
         THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                         WP(C) NO. 10696 OF 2023
PETITIONER:

              MANOJ C.N
              AGED 47 YEARS
              S/O T.K.NARAYANAN NAIR, CHULLAPPILIL, KUTHUKUZHI PO
              KOTHAMANAGALAM, ERNAKULAM - 686691.

              BY ADVS.
              PADMALAYAN.P.P.
              P.A.JOSEPH
              INKU RAHMATH L.


RESPONDENTS:

     1        UNION BANK OF INDIA
              KOTHAMANGALAM BRANCH, NEAR KSRTC BUS STAND
              REPRESENTED BY ITS BRANCH MANAGER - 686691.
     2        THE AUTHORIZED OFFICER AND CHIEF MANAGER
              UNION BANK OF INDIA ( ARB ERNAKULAM) ASSET RECOVERY
              BRANCH ERNAKULAM, 2ND FLOOR, UNION BANK BHAVAN, M.G ROAD
              ERNAKULAM KERALA - 682035.

              BY ADVS.
              ASP.KURUP
              SADCHITH.P.KURUP(K/1419/2002)
              C.P.ANIL RAJ(K/872/2007)
              SIVA SURESH(K/2688/2022)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10696 OF 2023

                                      2

                                T.R. RAVI, J.
                --------------------------------------------
                      W.P.(C) No.10696 of 2023
                    --------------------------------------------
               Dated this the 30th day of March, 2023

                               JUDGMENT

When the case is taken up today, it is submitted by the

counsel for the respondents that since there were no bidders,

the sale did not take place. No further orders are required at

this stage in this writ petition.

The writ petition is closed without prejudice to the

contentions of the petitioner.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 10696 OF 2023

APPENDIX OF WP(C) 10696/2023

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF SALE NOTICE DATED 03-03-2023 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.