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Akhil.G vs Federal Bank Ltd
2023 Latest Caselaw 4017 Ker

Citation : 2023 Latest Caselaw 4017 Ker
Judgement Date : 30 March, 2023

Kerala High Court
Akhil.G vs Federal Bank Ltd on 30 March, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                        WP(C) NO. 2824 OF 2023
PETITIONER:

          AKHIL.G.,
          AGED 33 YEARS
          S/O LATE RAJASEKHARAN UNNITHAN, PROPRIETOR, ETTIYATTU
          TRADERS ETTIYATTU VEEDU, NEDUVATHOOR, NEELESWARAM P.O,
          KOTTARAKKARA KOLLAM-691505.

          BY ADVS.
          H.RAMANAN
          K.G.KAILASNADH



RESPONDENTS:

    1     FEDERAL BANK LTD.,
          KOTTARAKKARA BRANCH, PULAMON P.O, KOTTARAKKARA, KOLLAM-
          691531, REPRESENTED BY IT'S BRANCH MANAGER.

    2     THE AUTHORISED OFFICER
          FEDERAL BANK LTD LCRD/THIRUVANANTHAPURAM DIVISION 4TH
          FLOOR, FEDERAL TOWERS, STATUE, THIRUVANANTHAPURAM, PIN
          - 695001

          BY ADVS.
          MOHAN JACOB GEORGE
          P.V.PARVATHY
          REENA THOMAS
          NIGI GEORGE




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2824 OF 2023                  2




                              T.R. RAVI, J.
               --------------------------------------------
                        W.P.(C).No.2824 of 2023
                --------------------------------------------
                 Dated this the 30th day of March, 2023


                              JUDGMENT

See the order dated 27.01.2023. When the case is taken up

today, it is submitted that the petitioner has not complied with the

directions and undertaking to pay the amount. No further orders can

be granted in this writ petition.

This writ petition is dismissed without prejudice to the right of

the petitioner to challenge the amount demanded in appropriate

proceedings.

Sd/-

T.R.RAVI JUDGE

LEK

APPENDIX OF WP(C) 2824/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LETTER DATED 15.11.22 FROM FINANCE DEPARTMENT, GOVERNMENT OF KERALA TO SLBC

Exhibit P2 TRUE COPY OF THE ADVOCATE COMMISSIONER'S NOTICE DATED 09.01.2023

 
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