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Divya James vs Muneer A.P
2023 Latest Caselaw 3986 Ker

Citation : 2023 Latest Caselaw 3986 Ker
Judgement Date : 30 March, 2023

Kerala High Court
Divya James vs Muneer A.P on 30 March, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
              THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
         Thursday, the 30th day of March 2023 / 9th Chaithra, 1945
                             WA NO. 649 OF 2023
    AGAINST JUDGMENT DATED 08/02/2023 IN WP(C) 19654/2022 OF THIS COURT

APPELLANT / 4TH RESPONDENT:


     DIVYA JAMES, AGED 34 YEARS, D/O JAMES, AKSHAYA ENTREPRENEUR, AKSAHYA
     CENTRE NO. KNR076, P.K COMPLEX, SAMA BAZAR, SREEKANDAPURAM P.O,
     SREEKANDAPURAM AMSOM, TALIPARAMBA TALUK, KANNUR DISTRICT, PIN -
     670631




BY ADV.M/S BABU PAUL,ALEX M SCARIA,BEAS K PONNAPPAN, A J RIYAS, SARITHA
THOMAS,ALEN J CHERUVIL,SAHL ABDUL KADER.

RESPONDENTS/ PETITIONER & RESPONDENTS 1-3,ADDL.R5 IMPLEADED:

  1. MUNEER A.P, AGED 46 YEARS S/O LATE USSAN KUTTI, AKKARAMMAL
     PUTHIYAPURAYIL, KOTTOORVAYAL, SREEKANDAPURAM P.O, KANNUR, PIN -
     670631
  2. DISTRICT COLLECTOR, CHAIRMAN OF DISTRICT E-GOVERNANCE SOCIETY AND
     AKSHAYA DISTRICT COORDINATOR, OFFICE OF DISTRICT COLLECTOR,
     COLLECTORATE, KANNUR, PIN - 670002
  3. DISTRICT PROJECT MANAGER AND ASSISTANT DISTRICT COORDINATOR, AKSHAYA
     DISTRICT PROJECT OFFICE, RUBCO BUILDING, KANNUR, PIN - 670002
  4. THE SECRETARY, SREEKANDAPURAM MUNICIPALITY, SREEKANDAPURAM P.O,
     KANNUR, PIN - 670631
  5. THE DIRECTOR, AKSHAYA PROJECT, AKSHAYA STATE PROJECT OFFICE,
     VRINDAVAN GARDENS, POTTAKUZHI, PATTOM P.O, THIRUVANANTHAPURAM, PIN -
     670631

BY ADV. NIRMAL S AND VEENA HARI FOR R1

GOVERNMENT PLEADER -R2 & R3

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of Exhibit P3 in WPC No.19654/2022 and judgment
dated 08/02/2023 in WPC No. 19654/2022 during pendency of the above Writ
Appeal.
     This writ appeal coming on for orders on 30/03/2023 upon perusing
the appeal memorandum, the court on the same day passed the following:
      EXT P3: TRUE COPY OF ORDER NO.I/165578/2022 DATED 31.05.2022 PASSED
BY THE 1ST RESPONDENT
                             A.MUHAMED MUSTAQUE
                                         &
                           SHOBA ANNAMMA EAPEN, JJ.
                       ====================================
                           WA Nos.649/2023 & 653/2023
                        ===================================
                              Dated:30th March, 2023


                                   ORDER

A.MUHAMED MUSTAQUE, J.

Government Pleader is directed to produce the files related

to the issuance of the certificate in the name of Divya

James/appellant.

Status quo as on date shall be maintained.

Post on 22.05.2023.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

JS

30-03-2023 /True Copy/ Assistant Registrar

 
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