Manoj Kumar vs Mohanan
2023 Latest Caselaw 3754 Ker

WA No.634/2023                            1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                         &
                  THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
            Wednesday, the 29th day of March 2023 / 8th Chaithra, 1945
                     CM.APPL.NO.1/2023 IN WA NO. 634 OF 2023
        AGAINST JUDGMENT DATED 14/9/2022 IN WP(C) 16622/2021 OF THIS COURT
   PETITIONER/APPELLANT:

          MANOJ KUMAR,AGED 57 YEARS,S/O RAGHAVAN, AR COTTAGE, MANGODE, MANGODE
          P O CHITHARA, KOLLAM DISTRICT, PIN - 691559

   RESPONDENTS/RESPONDENTS:

      1. MOHANAN,AGED 60 YEARS,S/O SANKARAN, AMMUTTY, CHITHARA, AYIRAKUZHI P
         O, KOLLAM- 691559
      2. M A LATHEEF, RASIYA MANZIL, MANGODE P O, KOLLAM DISTRICT-691559
      3. CHITHARA GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY, CHITHARA P
         O, KOLLAM DISTRICT- 691559
      4. SUNIL SADANANDAN,S/O SADANANDAN, SECRETARY, CHITHARA GRAMA
         PANCHAYATH, RESIDING AT MARAD, VATTATHANAM P O, KUNNIL, KADAKKAL,
         KOLLAM- 691021
      5. Smt.RAJALAKSHMI, ASSISTANT DIRECTOR, AGRICULTURE DEPARTMENT,
         CHADAYAMANGALAM, KOLLAM -691 534(RETURNING OFFICER, CHITHARA GRAMA
         PANCHAYATH
      6. THE KERALA STATE ELECTION COMMISSION,JANAHITHAM TC-27/6(2), VIKAS
         BHAVAN P O, THIRUVANANTHAPURAM-695033
      7. THE ASSISTANT DIRECTOR OF PANCHAYATHS,KOLLAM DISTRICT
         PANCHAYATH,KOLLAM DISTRICT-691001

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to condone the delay
   of 152 days occurred for filing this Writ Appeal.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.C.RAJENDRAN and B.K.GOPALAKRISHNAN, Advocates for the petitioners
   and of ADV.DEEPU LAL MOHAN(STANDING COUNSEL) for R6,ADV.SIJU
   KAMALASANAN(STANDING COUNSEL)for R3 and of ADV.MANOJ RAMASWAMY for R7, the
   court passed the following:
 WA No.634/2023                             2/2




                                      ORDER

Delay is condoned on payment of cost of Rs.1000/-(Rupees thousand only) to the Kerala High Court Legal Services Committee within a week.

29.3.2023

Sd/- A MUHAMED MUSTAQUE JUDGE

Sd/- SHOBA ANNAMMA EAPEN JUDGE

29-03-2023 /True Copy/ Assistant Registrar