Siraj Muhammed Ali vs A.S.Anuja
2023 Latest Caselaw 3543 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

       THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

     FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945

                     CON.CASE(C) NO. 587 OF 2019

ARISING OUT OF THE JUDGMENT DATED 10.04.2018 IN WP(C) 12507/2018

                       OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

             SIRAJ MUHAMMED ALI,
             AGED 36 YEARS
             S/O. MUHAMMED ALI,, AGED 36 YEARS, SIRAJ MANZIL, DR.
             PALPU LANE, SRM ROAD, KOCHI-18


             BY ADV S.SREEDEV


RESPONDENT/2ND RESPONDENT:

             A.S.ANUJA, W/O.NOT KNOWN TO THE PETITIONER
             AGE NOT KNOWN TO THE PETITIONER
             SECRETARY, CORPORATION OF COCHIN, COCHIN 682011


             BY ADVS.
             SRI.C.N.PRABHAKARAN
             SRI.E.D.GEORGE,SC,COCHIN CORPORATION


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR

ADMISSION ON 24.03.2023, THE COURT ON THE SAME DAY DELIVERED THE

FOLLOWING:
                                      :2:
Con. Case(C).No.587 of 2019




                               JUDGMENT

It is submitted by the learned counsel for the petitioner that the

directions in the judgment dated 10.04.2018 in WP(C).No.12507 of

2018 have been complied with by passing an order dated 18.11.2019.

This submission is recorded and the Contempt of Court Case is closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Con. Case(C).No.587 of 2019

APPENDIX OF CON.CASE(C) 587/2019

PETITIONER ANNEXURES

ANNEXURE A-1 CERTIFIED COPY OF THE JUDGMENT DATED 10/04/2018 IN W.P.(C)NO.125076 OF 2018 ON THE FILES OF THE LEANRED SINGLE JUDGE OF THIS HON'BLE COURT.

ANNEXURE A2 PHOTOSTAT COPY OF THE APPLICATION DATED 06/03/2018 FILED BY THE PETITIONER TO THE 2ND RESPONDENT.