Anit R vs The Authorized Officer
2023 Latest Caselaw 3536 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
       FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945
                          WP(C) NO. 8905 OF 2023
PETITIONER:

              ANIT R
              AGED 39 YEARS
              S/O JOSEPH, SOPANAM, EDAKKULANGARA PO KARUNAGAPPALLY,
              KOLLAM, PINCODE - 690562.

              BY ADV M.R.SASITH


RESPONDENT:

              THE AUTHORIZED OFFICER
              CANARA BANK, CHIRIS PLAZA, SASTHAMCOTTA BRANCH
              SASTHAMCOTTA, KOLLAM, PIN - 691301.

              BY ADVS.
              K.P.SUJESH KUMAR
              ANIRUDH KADAVIL
              M.J.RAJASREE(K/330/1994)
              K.V.ANIL(K/000230/1980)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8905 OF 2023

                                      2

                                T.R. RAVI, J.
                --------------------------------------------
                       W.P.(C) No.8905 of 2023
                    --------------------------------------------
               Dated this the 24th day of March, 2023

                               JUDGMENT

When the case is taken up today, it is submitted that the

auction did not take place for want of bidders.

In the above circumstances, no further orders are required

in this writ petition. The writ petition is dismissed.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 8905 OF 2023

APPENDIX OF WP(C) 8905/2023

PETITIONER'S EXHIBITS

Exhibit P1 THE TRUE COPY OF THE SALE NOTICE ISSUED BY THE RESPONDENT TO THE PETITIONER DATED 15/2/2023.