Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ushakumari vs Radha
2023 Latest Caselaw 3520 Ker

Citation : 2023 Latest Caselaw 3520 Ker
Judgement Date : 24 March, 2023

Kerala High Court
Ushakumari vs Radha on 24 March, 2023
OP(C) No.644/2023                                 1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                            PRESENT
                               THE HONOURABLE MR.JUSTICE C.S.DIAS
                    Friday, the 24th day of March 2023 / 3rd Chaithra, 1945

                                    OP(C) NO. 644 OF 2023

                           CMA 4/2018 OF SUB COURT, NEYYATTINKARA

                         OS 771/2017 OF MUNSIFF COURT, NEYYATTINKARA

   PETITIONERS/RESPONDENTS 1 AND 2/RESPONDENTS 1 & 2/DEFENDANTS 1 & 2:

       1. USHAKUMARI, AGED 59 YEARS, W/O.MUTHUSWAMY, MANI BHAVAN,
          KAMALAKUDIVILA, MURIYANKARA DESAM, PARASSALA VILLAGE, PIN-695 502.
       2. SEEMA T.M., AGED 44 YEARS, D/O.USHAKUMARI, MANI BHAVAN,
          KAMALAKUDIVILA, MURIYANKARA DESAM, PARASSALA VILLAGE, PIN-695 502.

   RESPONDENT/APPELLANT/PETITIONER/PLAINTIFF:

          RADHA, AGED 52 YEARS, W/O.MOHAN DAS, VALIYATHOTTAM PUTHENVEEDU,
          MURIYANKARA DESAM, PARASSALA VILLAGE, PIN-695 502.

        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation of Exhibit P8 judgment dated 28.02.2022 in CMA No.4/2018 of
   the Sub Court, Neyyattinkara, pending disposal of the above Original
   Petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   16-03-2023 and upon hearing the arguments of M/S.MATHEW SKARIA,
   K.J.JOSEMON, K.GEORGE OOMMEN, JOY JOSEPH (MUNDACKAL), THOMAS MATHEW
   (KOPPARA) & MATHEW SKARIA, Advocates for the petitioners and of SRI.ANEESH
   S & SRI.J.G.SYAMNATH, Advocates for the respondent, the court passed the
   following:


                                          O R D E R

The interim order dated 16-03-2023 will stand extended by three weeks.

Post on 04-04-2023.

Sd/- C.S.DIAS, JUDGE

24-03-2023 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter