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Pradeep.E.S vs The Manager
2023 Latest Caselaw 3315 Ker

Citation : 2023 Latest Caselaw 3315 Ker
Judgement Date : 23 March, 2023

Kerala High Court
Pradeep.E.S vs The Manager on 23 March, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                      WP(C) NO. 30931 OF 2022
PETITIONER:

             PRADEEP.E.S.,
             AGED 45 YEARS, S/O SIVASANKARAN,
             ELOOR HOUSE, THONNURKKARA P.O., THONNURKARA,
             THRISSUR., PIN - 680586
             BY ADVS.
             C.A.ANOOP
             R.KRISHNA


RESPONDENT:

             THE MANAGER,
             CANARA BANK, THONNURKKARA BRANCH, THONNURKKARA
             P.O, THRISSUR., PIN - 680586
             BY ADV V.B.HARI NARAYANAN


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    23.03.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C). No. 30931 of 2022
                                  2

                         T.R. RAVI, J.
           --------------------------------------------
                  WP(C) No. 30931 of 2022
             --------------------------------------------
           Dated this the 23rd day of March, 2023

                           JUDGMENT

The petitioner has already preferred a review

application in the earlier judgment. It is submitted that the

review petition stands posted on 24.03.2023. Since the

review petition has already been filed, there is no necessity

for keeping this writ petition pending. Therefore, this writ

petition is closed without prejudice to the contentions of the

petitioner in the review petition.

Sd/-

T.R. RAVI, JUDGE TR WP(C). No. 30931 of 2022

APPENDIX OF WP(C) 30931/2022

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE ORDER IN WRIT PETITION 10384/2022 DATED 25/03/2022 Exhibit P2 THE TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF EQUAL INSTALMENTS FROM THE MONTH OF APRIL 2022.

Exhibit P2(a) THE TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF EQUAL INSTALMENTS FROM THE MONTH OF MAY 2022.

Exhibit P2(b) THE TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF EQUAL INSTALMENTS FROM THE MONTH OF JUNE 2022.

Exhibit P3 THE TRUE COPY OF THE PROVISIONAL OTS SANCTION LETTER.

Exhibit P4 THE TRUE COPY OF THE MEDICAL RECORDS OF THE MOTHER OF THE PETITIONER.

 
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