E V .Vinod Kumar vs The Authorized Officer
2023 Latest Caselaw 3311 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                      WP(C) NO. 9320 OF 2023
PETITIONER:

             E V .VINOD KUMAR
             AGED 46 YEARS
             S/O EASWARIKUTTI AMMA VISWESWARY BHAVAN
             PALLIMURI ,AMBALATHUMBHAGAM PO BALARAMAPURAM
             ,KOLLAM, PIN - 690520
             BY ADV M.R.SASITH


RESPONDENT:

             THE AUTHORIZED OFFICER
             STATE BANK OF INDIA, STRESSED ASSETS RECOVERY
             BRANCH LMS COMPOUND OPPOSITE MUSEUM WEST GATE
             VIKAS BHAVAN PO , THIRUVANTHAPURAM-, PIN - 695033
             BY ADV SHRI.JITHESH MENON, SC, SBI


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    23.03.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C). No. 9320 of 2023
                                 2



                         T.R. RAVI, J.
           --------------------------------------------
                  WP(C) No. 9320 of 2023
            --------------------------------------------
          Dated this the 23rd day of March, 2023



                          JUDGMENT

When the case is taken up today, it is submitted that

the sale proposed did not take place. The very purpose of

the writ petition was to challenge the proposed sale. There

is no further order required in this writ petition. The writ

petition is closed as infructuous.

Sd/-

T.R. RAVI, JUDGE TR