Citation : 2023 Latest Caselaw 3305 Ker
Judgement Date : 23 March, 2023
RP No.332/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
Thursday, the 23rd day of March 2023 / 2nd Chaithra, 1945
RP NO. 332 OF 2023 IN WP(C) 1552/2022 (T)
REVIEW PETITIONER/PETITIONER:
IMBICHIKOYA P.K, AGED 54 YEARS, S/O MUHAMMED, PARAKKANDI HOUSE
PERUMBALIL, ENGAPUZHA VILLAGE PUTHUPPADI, KOZHIKODE DISTRICT, PIN -
673 586
RESPONDENTS/RESPONDENTS:
1. THE AUTHORIZED OFFICER, SOUTH INDIAN BANK LIMITED, REGIONAL OFFICE
KOZHIKODE, FIRST FLOOR, HAPPY TOWERS, VAIKOM MUHAMMED BASHEER ROAD,
MEENCHANTHA.P.O, KOZHIKODE, PIN - 673 001
2. BRANCH MANAGER, SOUTH INDIAN BANK LIMITED, FIRST FLOOR, HAPPY
TOWERS, VAIKKOM MOHAMMED BASHEER ROAD, MEENCHANTHA.P.O, KOZHIKODE,
PIN - 673 001
Review Petition praying inter alia that in the circumstances stated
in the affidavit filed along with the RP the High Court be pleased to
review the judgment dated 19/05/2022 in WP(C).No.1552 of 2022 on the files
of this Honourable Court, in the interest of justice.
This Review petition coming on for orders upon perusing the petition
and the affidavit filed in support of RP and this court's order dated
20/03/2023 and upon hearing the arguments of M/S.BINU GEORGE & HEMALATHA,
Advocates for Petitioner in RP/WP(C), M/S ASISH K.JOHN & K. K. JOHN,
Standing Counsel for respondents in RP/WP(C), the court passed the
following:
ORDER
Post on 29/03/2023.
Interim order shall stand extended till then.
Sd/- BECHU KURIAN THOMAS, JUDGE
23-03-2023 /True Copy/ Assistant Registrar
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